High Courts18 Aug 2026
Kiran Duggal Vs The State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4662
Constitution of India-Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 44 of 107
High Courts18 Aug 2026
Digvijay Singh Vs The Appellate Authority & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4659
Payment of Gratuity Act, 1972-Section 7(7)IPC-Sections 420, 406, 467, 120-B, 408, 477-AConstitution of India-Articles 226, 227, 14, 16
High Courts18 Aug 2026
Chanchal & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4695
Constitution of India-Articles 226, 227, 14, 16
High Courts18 Aug 2026
Sham Lal & Anr. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4694
Constitution of India-Article 226, 227Land Acquisition Act, 1894-Section 4, 5-A, 6, 16, 31(1), 34Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24, 24(1)(a), 24(1)(b), 24(2)
High Courts18 Aug 2026
Niraj Kumar Alias Kumar Neeraj Vs State Bank Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4693
Constitution of India-Article 226State Bank of India Officers' Service Rules-Rule 47
High Courts18 Aug 2026
Devi Dayal Vs Managing Director, Nipso Poly Fabrics Ltd. & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4691
Constitution of India-Article 226, 227
High Courts18 Aug 2026Disposed Of
Sham Lal Vs State of Punjab & Ors
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4542
High Courts18 Aug 2026
Pardeep Kumar Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4837
Companies Act, 1956Constitution of India-Article 12, 226
High Courts18 Aug 2026
Nishi Rani & Ors. Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4836
High Courts18 Aug 2026
Vishnu Choudhary & Ors. Vs Food Corporation Of India Through Its Chairman & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4838
Industrial Disputes Act, 1947FCI (Staff) Regulations, 1971-Regulation 17Constitution of India-Article 226
High Courts18 Aug 2026
Surender Singh Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4834
Constitution of India-Article 226, 227, 14, 16
High Courts18 Aug 2026
Lt. Col. Laxmi Kant Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4832
High Courts18 Aug 2026
Gurbax Singh Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4831
Punjab Civil Services (EB) (Class-1) Rules 1976-Rule 18
High Courts18 Aug 2026
Yogesh & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4829
Constitution of India-Article 226, 227Haryana Shehri Vikas Parishad Act, 1977-Section 18(1)(b)
High Courts18 Aug 2026
Murti Devi & Ors. Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4827
High Courts18 Aug 2026
Anju Bala Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4825
CPC-Section 151Constitution of India-Articles 226/227, 14 and 16
High Courts18 Aug 2026
Vijay Kumar Sharma Vs Presiding Officer & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4823
Constitution of India-Articles 226, 227Industrial Disputes Act-Section 33-C(2)
High Courts18 Aug 2026
Umesh Kumar Bhardwaj Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4875
Constitution of India-Article 226, 227
High Courts18 Aug 2026
Sukhvir Singh Vs Financial Commissioner (Appeal) Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4855
High Courts18 Aug 2026
Palwinder Singh Vs Financial Commissioner, Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4854