High Courts(2026) 08 P&H CK 4543

Prenda Creations Pvt Ltd vs Union Of India & Ors

Punjab And Haryana At Chandigarh · Decided on 17 August 2026

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CRCL/Food/08/4783(I)/dated: 17.01.2025 Report date:03.02.2025 Test Memo No: 1255337 Dated: 15.01.2025 B/E No: 7252907 Dated :15.12.2025 Name Contac information of customer: Superintendent CFS, OWPL, Ludhiana