High Courts23 Sept 2026Allowed
Ekta Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4061
Bharatiya Nyaya Suraksha Sanhita, 2023-Section 482, 482(2)Indian Penal Code, 1860-Sections 406, 420Emigration Act, 1983-Section 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 3 of 107
High Courts23 Sept 2026Allowed
Bikram Singh @ Vicky Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4062
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22, 29, 67
High Courts23 Sept 2026Disposed Of
Virender Kumar Alias Vikcy Alias Virender Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4063
IPC-Sections 365, 323, 506, 34, 120B
High Courts23 Sept 2026Disposed Of
Ritik Saini Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 4064
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 480(3), 482(2)
High Courts22 Sept 2026Dismissed
Mandeep Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 5244
BNS-Sections 115(2), 118(1), 3(1)
High Courts22 Sept 2026Allowed
Jagpal Singh Maan & Ors. Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3601
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 337, 336 and 279Cr.P.C.-Section 482
High Courts22 Sept 2026
Capt. (Retd.) Sukhwinder Singh Brar Vs Punjab State
Punjab And Haryana At Chandigarh · 2026 INSC 200
Cr.P.C.-Section 482, 202, 200Punjab Land Preservation Act, 1900-Sections 4, 5, 19, 3Indian Forest Act, 1927
High Courts22 Sept 2026
Lovepreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3602
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Indian Penal Code, 1860-Section 420Emigration Act, 1983-Section 24
High Courts22 Sept 2026
Romil Singh & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3604
Code of Civil Procedure-Section 151Constitution of India-Article 226, 227, 141, 226(3)Haryana Development and Panchayats Department (Group B) Service Rules, 2016-Rule 7, 7B, 9, 9(1)(a)(ii), 17
High Courts22 Sept 2026
Jagdish Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · 2023 INSC 311
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act, 1985-Section 21, 25, 29, 36-A, 37Constitution of India-Article 21
High Courts22 Sept 2026
Sarabjit Kaur @ Sarabjeet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3606
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Cr.P.C.-Section 438BNS, 2023-Sections 118(1), 115(2), 3(5)
High Courts22 Sept 2026
Pardeep Vs State Of Haryana & Anr.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3610
BNSS, 2023-Section 483(3), 528Cr.P.C.-Section 439(2), 482BNS, 2023-Section 318(4), 61(2)
High Courts22 Sept 2026
Gagandeep Kaur alias Gagan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3611
BNSS, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 15, 21(c), 29, 37, 67Cr.P.C.-Section 173
High Courts22 Sept 2026
Manoj Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3614
BNSS, 2023-Section 483BNS, 2023-Section 105, 3(5)IPC-Section 304
High Courts22 Sept 2026
Ankit Dudi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3615
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 61(2)Information Technology Act, 2000-Section 66-D
High Courts22 Sept 2026
Jagjeet Singh @ Goru Vs State Of Haryana
Punjab And Haryana At Chandigarh · 2024 INSC 290
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 18, 27-A, 29, 61, 85, 67
High Courts22 Sept 2026
Lakhwinder Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3617
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 358Bharatiya Nyaya Sanhita, 2023-Section 103(1), 109, 118(1), 118(2), 115(2), 126(2), 191(3), 190, 238Arms Act, 1959-Section 25, 27, 30
High Courts22 Sept 2026
Labha Singh alias Labha Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3620
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21-C, 25, 29
High Courts22 Sept 2026
Buta Singh @ Boota Singh @ Veeru Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3621
BNS-Section 299IPC-Section 295-AJagatjot Shri Guru Granth Sahib Satkar Act (Amendment) Act 2026-Section 5(2)
High Courts22 Sept 2026
Tanvir Singh @ Tanveer Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3622
BNSS, 2023-Section 483BNS 2023-Sections 109, 125 & 3(5)Arms Act, 1959-Sections 25 & 27