High Courts22 Sept 2026
Pawandeep Singh Vs Punjab Agro Industries Corporation & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3647
Constitution of India-Articles 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 5 of 107
High Courts22 Sept 2026
Lakhbir Singh & Ors. Vs Financial Commissioner, Cooperation, Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3649
Constitution of India-Articles 226, 227Punjab Cooperative Societies Act, 1961Punjab Cooperative Societies Rules, 1963-Rule 45
High Courts22 Sept 2026
Khushwinder Kaur Vs State Of Punjab & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3650
Constitution of India-Articles 226, 227
High Courts22 Sept 2026
Sanjeev Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3654
Constitution of India-Article 226, 227, 14, 16
High Courts21 Sept 2026
Jaswant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3163
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 316(2), 318(4), 61(2), 336(2), 338, 336(3), 340(2)Indian Penal Code-Sections 406, 420, 120-B
High Courts21 Sept 2026
Gursewak Singh @ Navi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3160
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 482, 483NDPS Act, 1985-Sections 21(C), 29IPC-Sections 379, 380, 411, 420, 457, 463, 465, 467, 468, 471, 473
High Courts21 Sept 2026
Harvinder Singh @ Sunny Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3159
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 180Bharatiya Nyaya Sanhita, 2023-Section 140(3), 351(2), 3(5)Cr.P.C.-Section 438
High Courts21 Sept 2026
Gamdur Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3158
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21B, 27A, 31A
High Courts21 Sept 2026
Hasan Mohd. @ Hassa Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3157
Haryana Gauvansh Sanrakshan and Gausamvardhan Act, 2015-Section 3, 13(1), 8, 13(2), 5
High Courts21 Sept 2026
Rano Bai Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3154
BNSS-Section 528CrPC-Section 482IPC-Sections 379-B, 384, 389, 120-B
High Courts21 Sept 2026
Prabhjot Singh @ Prabh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3153
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 27A, 29
High Courts21 Sept 2026
Munesh Kumari Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3152
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 175(3)Cr.P.C.-Section 156(3)Indian Penal Code-Sections 420, 467, 468, 471, 120-B, 34
High Courts21 Sept 2026
Sandeep Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3151
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 420, 468, 467, 471, 201, 120-BPassport Act, 1967-Section 12(1)(b)
High Courts21 Sept 2026
Manjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3150
BNSS 2023-Section 528NDPS Act, 1985-Sections 21(c) & 29Constitution of India-Article 21, 19
High Courts21 Sept 2026
Munesh Kumari Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3196
Bharatiya Nagarik Sanhita, 2023
High Courts21 Sept 2026
Somvir Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3194
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482BNS, 2023-Sections 110, 190, 191(2), 191(3), 324(4)Cr.P.C.-Section 438
High Courts21 Sept 2026
Deepak Yadav Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3193
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483IPC-Sections 302, 411, 419, 420, 201 and 120-BArms Act-Section 25
High Courts21 Sept 2026
Deepak Rangre @ Kaka @ Deepak Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3192
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS, 2023-Section 110, 118(1), 118(2), 109(1)Arms Act-Section 25
High Courts21 Sept 2026
Heera Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3191
BNS-Sections 109, 115(2), 118(2), 126(2), 190, 191(3), 351(1) and 351(3)Arms Act-Section 25, 27
High Courts21 Sept 2026
Raj Kumar @ Rinku Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 09 P&H CK 3190
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20