COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2025

806 judgments · page 25 of 41

High Courts22 Sept 2025Disposed Of

Shankar Singh Sisodia Vs Union Of India And Another

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0828

Constitution Of India, 1950 - Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 8, 21, 27(A), 29, 31, 31(A), 62

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High Courts19 Sept 2025Dismissed

Vijay Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0927

Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 34, 323, 324

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High Courts19 Sept 2025Disposed Of

Upendra Verma And Another Vs State Bank Of India And Another

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0926

Constitution Of India, 1950-Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 17

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High Courts19 Sept 2025Disposed Of

Charanjeet Kaur Vs Debt Recovery Tribunal Ii, And Another

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0925

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(4)

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High Courts19 Sept 2025Dismissed

Dalvir Singh Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0924

Constitution Of India, 1950-Article 226, 227Punjab Police Rules, 1934- Rule 12.16

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High Courts19 Sept 2025Disposed Of

M/S Sachkhand Mishthan Bhandar And Ors Vs Punjab And Sind Bank And Anr

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0923

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(4)

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High Courts19 Sept 2025Allowed

Ram Kumar Vs State Of Haryana And Ors

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0922

Constitution Of India, 1950-Article 32, 226, 227Industrial Disputes Act, 1947-Section 21(1), 25F, 25GMaharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971-Section 2(s), 30, 32

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High Courts19 Sept 2025Disposed Of

Roop Chand Makkar Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0921

Constitution Of India, 1950-Article 226, 227

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High Courts19 Sept 2025Dismissed

APS International Pvt. Ltd Vs Harbir Automobiles

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0827

Constitution Of India, 1950 - Article 227

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High Courts19 Sept 2025Dismissed

Parkash Vs Rajbir

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0826

Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 41 Rule 25

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High Courts19 Sept 2025(2004) 7 SCC 257.

Sukchain Singh @ Sukha Vs State of Punjab

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0825

Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18

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High Courts19 Sept 2025Disposed Of

Ravi Kant Vs Vinod Sharma

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0824

Code of Criminal Procedure, 1973 - Section 200, 372, 374, 378(4)Negotiable Instruments Act, 1881 - Section 138

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High Courts18 Sept 2025Partly Allowed

Satish Kumar And Ors Vs Rama Shankar

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0934

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High Courts18 Sept 2025Dismissed

M/S Pinky Crockery House And Another Vs Amarjit Kaur And Others

Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0933

East Punjab Urban Rent Restriction Act, 1949-Section 13, 13(4), 15(5)Punjab Relief Of Indebtedness Act, 1934-Section 31

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