High Courts25 Sept 2025Dismissed
Raghubar Singh Vs Ganga Prasad and Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0841
Code of Civil Procedure, 1908 - Order 7 Rule 11, Order 2 Rule 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 23 of 41
High Courts25 Sept 2025Disposed Of
Sandeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0840
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 120(B), 363, 366(A)
High Courts25 Sept 2025Dismissed
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0839
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 115(2), 118(1), 304
High Courts25 Sept 2025Allowed
Ex. Sep Pritam Singh Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0900
Pension Regulations For The Army, Part-I (2008) - Regulation 87
High Courts25 Sept 2025Disposed Of
Range Forest Officer And Anr Vs Kuljit Singh And Anr
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0899
Constitution Of India, 1950-Article 226, 227
High Courts25 Sept 2025Dismissed
Amandeep Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0898
Constitution Of India, 1950-Article 226, 227
High Courts25 Sept 2025Disposed Of
Samho Construction And Engineering India Pvt. Ltd Vs Union Of India And Another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0897
High Courts25 Sept 2025Dismissed
Angrej Singh Vs Presiding Officer, Labour Court, Bathinda & Ors
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0896
Constitution Of India, 1950-Article 226, 227Industrial Disputes Act, 1947-Section 10(1)(c)
High Courts25 Sept 2025Disposed Of
Ramesh Chander Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0895
High Courts25 Sept 2025Disposed Of
Gurmukh Singh Vs Union Of India And Ors
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0894
Constitution Of India, 1950-Article 227National Highways Act, 1956-Section 3H(4)
High Courts25 Sept 2025Allowed
Sumer Paul And Others Vs Punjab Scheduled Castes Land Development And Finance Corporation And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0893
Constitution Of India, 1950-Article 226, 227
High Courts24 Sept 2025Allowed
Gurpreet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0838
Constitution Of India, 1950 - Article 226, 227
High Courts24 Sept 2025Disposed Of
Rajender Vs Sonepat District Primary Co-Operative Agriculture and Rural Development Bank Ltd
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0837
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Negotiable Instruments Act, 1881 - Section 138, 147
High Courts24 Sept 2025Disposed Of
Suman Kumari And Another Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0836
High Courts24 Sept 2025Allowed
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0835
Indian Penal Code, 1860 - Section 406, 420, 506Immigration and Foreigners Act, 2025 - Section 24Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482(2)
High Courts24 Sept 2025Dismissed
Ratan Lal And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0908
Constitution Of India, 1950-Article 226, 227
High Courts24 Sept 2025Dismissed
Kanwar Bhan Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0907
Constitution Of India, 1950-Article 254, 309, 366, 372Haryana Civil Services (General) Rules, 2016-Rule 8(36), 8(78), 38, 143Punjab Police Rules, 1934- Rule 9.15, 9.16
High Courts24 Sept 2025Allowed
Gurjinder Mohan Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0906
Constitution Of India, 1950-Article 14, 16, 21, 226, 227Code Of Civil Procedure, 1908-Section 151
High Courts24 Sept 2025Disposed Of
Gagandeep Singh And Others Vs Appellate Authority-Cum-Sub Divisional Magistrate, Fatehgah Sahib And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0905
High Courts24 Sept 2025Disposed Of
Dakshin Haryana Bijli Vitran Nigam Vs M/S Metro Education And Welfare Pvt Ltd And Another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0903
Constitution Of India, 1950-Article 226, 227Electricity Act, 2003-Section 126, 127, 127(1), 135