High Courts09 Oct 2025Disposed Of
Sukhdev Singh And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1433
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 21 of 41
High Courts08 Oct 2025Allowed
Surinder Singh And Others Vs Pepsu Road Transport Corporation And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1444
Constitution Of India, 1950-Article 14, 16, 21, 226, 227Code Of Civil Procedure, 1908-Section 151
High Courts08 Oct 2025
Nahar Singh Vs Addl. Deputy Commissioner Cum Collector Rupnagar And Ors
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1443
Constitution Of India, 1950-Article 226, 227Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 16, 22, 23
High Courts08 Oct 2025Disposed Of
Manwinder Singh And Anr Vs Yadwinder Singh And Ors
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1442
High Courts08 Oct 2025Allowed
Puran Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1441
Constitution Of India, 1950-Article 14, 16, 226, 227Haryana Kanungo Service (Group-C) Rules, 1981-Rule 17Indian Penal Code, 1860-Section 120B, 419, 420, 468, 471
High Courts08 Oct 2025Dismissed
Narender Kaur Vs Chandigarh Social Welfare Advisory Board And Ors
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1440
Constitution Of India, 1950-Article 226, 227
High Courts06 Oct 2025Dismissed
Kavita Alias Sonia Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1446
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 115(2), 117(2), 126(2), 303(2), 351(3)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438
High Courts06 Oct 2025
Surjeet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1445
Constitution Of India, 1950-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts01 Oct 2025Dismissed
Gurmail Singh Vs Appellant Tribunal-Cum-District Magistrate, Sangrur And Ors
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1452
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 23
High Courts01 Oct 2025Disposed Of
Deepak Kumar Sharma Vs Chandigarh Administration, Chandigarh And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1451
Constitution Of India, 1950-Article 226, 227
High Courts01 Oct 2025Disposed Of
M/S Banke Bihari Associates And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1450
High Courts01 Oct 2025Dismissed
Punjab National Bank Vs Central Information Commission And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1448
Constitution Of India, 1950-Article 226, 227Right To Information Act, 2005-Section 20(1)
High Courts30 Sept 2025Disposed Of
Hitesh Kumar Vs State of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0853
Constitution Of India, 1950 - Article 21Indian Penal Code, 1860 - Section 120(B), 406, 420, 467, 468, 471
High Courts30 Sept 2025Dismissed
Union Of India And Others Vs Ex. LNK Sarup Singh And Another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0858
Entitlement Rules For Casualty Pensionary Awards, 1982-Rule 5, 9
High Courts30 Sept 2025Dismissed
Union Of India And Others Vs JC-183122p EX Sub (Hony Capt) Amerjit Singh And Another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0857
High Courts30 Sept 2025Disposed Of
Dharampal And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0856
Haryana Civil Services (Revised Pay) Rules, 2008-Rule 10
High Courts30 Sept 2025Allowed
Truck Operators Union, Badhni Kalan Vs Food Corporation Of India And Others
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0855
Constitution Of India, 1950-Article 226Employees' Provident Funds And Miscellaneous Provisions Act, 1952-Section 2(f), 6, 7(Q), 8A, 14(B)
High Courts30 Sept 2025Dismissed
Union Of India And Others Vs Ex. Hony Lt. Ravinder Kumar And Another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0854
Entitlement Rules For Casualty Pensionary Awards, 1982-Rule 5, 9General Financial Rules, 2017-Rule 423(a)
High Courts29 Sept 2025Disposed Of
Ajaib Singh Vs Mahindra & Mahindra Financial Service Ltd
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0852
Negotiable Instruments Act, 1881 - Section 138
High Courts29 Sept 2025Disposed Of
Gurinder Maingi Thaman Vs Rajwinder Kaur Dhillon and another
Punjab And Haryana At Chandigarh · (2025) 09 P&H CK 0851
Negotiable Instruments Act, 1881 - Section 138, 139, 141, 142, 143, 147Indian Penal Code, 1860 - Section 420Code of Criminal Procedure, 1973 - Section 2(w), 372, 378(2)