High Courts15 Oct 2025Disposed Of
Nand Ram (Since Deceased Thr. His Lrs.) And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1418
Land Acquisition Act, 1894-Section 30
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2025
806 judgments · page 20 of 41
High Courts15 Oct 2025Disposed Of
Gaurav Gumber Vs Punjab Gramin Bank And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1417
Constitution Of India, 1950-Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(2), 13(4), 14, 17
High Courts15 Oct 2025
Municipal Corporation, Ludhiana Vs Kulwant Singh And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1416
Constitution Of India, 1950-Article 226, 227Industrial Disputes Act, 1947-Section 10(1)(c), 25F, 25G, 25H
High Courts15 Oct 2025Dismissed
Union Of India And Others Vs Prem Devi And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1415
Entitlement Rules For Casualty Pensionary Awards, 1982-Rule 5, 9, 15(2)(g)(ii), 18Haryana Civil Services (General) Rules, 2016- Rule 423(a)
High Courts14 Oct 2025Disposed Of
Divya Buildcon Private Limited Vs State Of Haryana And Ors
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1426
Right To Fair Compensation And Transparency In Land Acquisition, And Resettlement Act, 2013-Section 80Land Acquisition Act, 1894-Section 4, 6, 11, 30
High Courts14 Oct 2025Dismissed
Poonam Setia Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1425
High Courts14 Oct 2025Allowed
Mandhir Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1424
Constitution Of India, 1950-Article 14, 16, 21, 226, 227Punjab Municipal Corporation Service (Recruitment And Condition Of Service) Rules, 1978-Rule 21Code Of Civil Procedure, 1908-Section 151, Order 1 Rule 10
High Courts14 Oct 2025Disposed Of
M/S Extreme Technologies Vs M/S Extreme Technologies
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1423
Constitution Of India, 1950-Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 14, 17
High Courts14 Oct 2025Disposed Of
Rajvir Singh Alias Rajbir Vs Deputy Commissioner And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1422
Constitution Of India, 1950-Article 226, 227Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 5(1), 16, 23, 23(1)
High Courts14 Oct 20252020 (4) J.C.R. 525"
Manju Rani And Ors Vs Commissioner Under The Employees Compensation Act, 1923, Fatehabad And Ors
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1421
Employee's Compensation Act, 1923-Section 4, 4A
High Courts13 Oct 2025Disposed Of
Rajni Rani And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1431
Constitution Of India, 1950-Article 226, 227
High Courts13 Oct 2025Disposed Of
Ram Ratan Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1430
High Courts13 Oct 2025Disposed Of
Rohit Sabharwal Vs State Information Commission Punjab And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1429
Constitution Of India, 1950-Article 226, 227Right To Information Act, 2005-Section 8(1)(j)
High Courts13 Oct 2025Disposed Of
M/S Hindustan Developers And Another Vs State Haryana And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1428
Constitution Of India, 1950-Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002-Section 13(2), 13(4), 14, 17
High Courts13 Oct 2025Dismissed
Rakesh Bala And Another Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1427
Constitution Of India, 1950-Article 226, 227
High Courts09 Oct 2025Disposed Of
Meera Shukla Vs Essen Deinki Pvt. Ltd. And Another
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1438
Industrial Disputes Act, 1947-Section 25(f)
High Courts09 Oct 2025Disposed Of
Jasvir Singh And Others Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1437
Constitution Of India, 1950-Article 226, 227
High Courts09 Oct 2025Disposed Of
Sadhu Singh Kalra And Ors Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1436
High Courts09 Oct 2025Dismissed
Sultan Singh Vs Deputy Commissioner-Cum-Maintenance Tribunal, Mahendergarh And Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1435
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007-Section 23
High Courts09 Oct 2025Dismissed
Khem Singh Vs Presiding Officer Labour Court & Others
Punjab And Haryana At Chandigarh · (2025) 10 P&H CK 1434
Constitution Of India, 1950-Article 226, 227