High Courts02 Jun 2022Disposed Of
Lajpat Rai Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0001
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 42 of 67
High Courts01 Jun 2022Disposed Of
Rohtash @ Raju Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22C, 27A, 364(4)Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts01 Jun 2022Disposed Of
Ayyub Khan And Anr Vs Pratap Gurjar And Ors
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0015
High Courts01 Jun 2022
Raveena Tandon And Ors Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0014
Indian Penal Code, 1860 — Section 295A
High Courts01 Jun 2022Disposed Of
Azad Pal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0008
High Courts01 Jun 2022Disposed Of
Kamaldeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0007
High Courts01 Jun 2022Disposed Of
Sanjeev Kumar Vs Punjab State Cooperative Suppply And Marketing Federation And Anr
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0006
High Courts31 May 2022Dismissed
Sunita Devi Vs Shalu Devi And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0150
High Courts31 May 2022Dismissed
M/S Shimla Mandi Goods Transport Pvt. Ltd. And Others Vs Jitender Gupta, Proprietor M/S Simla Mandi Goods Transport Company
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0146
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d)
High Courts31 May 2022Allowed
Tirath Ram Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0145
Indian Penal Code, 1860 — Section 323, 324Code Of Criminal Procedure, 1973 — Section 320
High Courts31 May 2022Allowed
Jitender @ Chaman And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0144
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 325, 354, 354B
High Courts31 May 2022Disposed Of
Ghanso @ Kalo Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0143
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 29, 37, 42
High Courts31 May 2022Allowed
Gagandeep Singh @ Gagan Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0142
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 61, 85Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 65B
High Courts31 May 2022Allowed
Iqbal Singh And Others Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0141
Indian Penal Code, 1860 — Section 109, 323, 386, 452Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts31 May 2022Allowed
Vinod Kumar Garg Vs Assistant Director, Directorate Of Enforcement
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0140
Prevention Of Money Laundering Act, 2002 — Section 3, 4, 45Indian Penal Code, 1860 — Section 120B, 177, 406, 409, 419, 420, 465, 467, 468, 471
High Courts31 May 2022Allowed
Ex. Asi Ajaib Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0139
Constitution Of India, 1950 — Article 226, 227, 311, 311(2)(a), 311(2)(b)
High Courts30 May 2022
Om Prakash Soni Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0147
High Courts30 May 2022Disposed Of
Chain Singh Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0136
Indian Penal Code, 1860 — Section 120B, 406Punjab Travel Professional (Regulation) Act, 2014 — Section 13Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts30 May 2022Allowed
Gaurav Khanduja @ Gourav Khanduja Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0135
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(C), 27A
High Courts30 May 2022Allowed
Gurwinder Singh @ Gurbinder Singh @ Ginder Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 05 P&H CK 0133
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22