High Courts07 Jun 2022Dismissed
Pardeep Kumar Vs Savita
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0034
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 9 Rule 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2022
1,322 judgments · page 41 of 67
High Courts07 Jun 2022Dismissed
Jyoti Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0033
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 148, 149, 302, 323, 325, 326, 506Arms Act, 1959 — Section 24, 25, 59
High Courts07 Jun 2022Allowed
Rakesh Kumar @ Keshu Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0032
Indian Penal Code, 1860 — Section 279, 337, 427
High Courts07 Jun 2022Allowed
Manish Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0031
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 170Punjab Excise Act, 1914 — Section 4, 20, 61
High Courts07 Jun 2022Allowed
Jagwinder Singh @ Jagga Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0030
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 25
High Courts07 Jun 2022Allowed
Kuldeep Singh Vs U.T. Chandigarh & Another
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Immigration Act, 1983 — Section 24
High Courts07 Jun 2022Disposed Of
Tamnna (Minor) Through Its Next Friend Tushar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0028
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 346, 363, 366Code Of Criminal Procedure, 1973 — Section 161, 164
High Courts07 Jun 2022Disposed Of
Pardeep Kumar And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0027
Constitution Of India, 1950 — Article 226
High Courts07 Jun 2022Disposed Of
Sandhya Sharma And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0026
Constitution Of India, 1950 — Article 21
High Courts06 Jun 2022Dismissed
Komaljeet Kaur Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0023
Indian Penal Code, 1860 — Section 148, 149, 302, 307, 326ACode Of Criminal Procedure, 1973 — Section 164
High Courts06 Jun 2022Disposed Of
Mustak And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0022
Constitution Of India, 1950 — Article 226
High Courts06 Jun 2022Disposed Of
Pooja Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0021
Constitution Of India, 1950 — Article 226
High Courts06 Jun 2022Disposed Of
Rabeena And Another Vs State Of U.T. Chandigarh And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0020
Constitution Of India, 1950 — Article 226
High Courts06 Jun 2022Disposed Of
Mousam And Another Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0019
Constitution Of India, 1950 — Article 226
High Courts06 Jun 2022Disposed Of
Pooja Garg And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0018
Constitution Of India, 1950 — Article 226
High Courts06 Jun 2022Disposed Of
Nagender Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0017
Constitution Of India, 1950 — Article 226, 227Bonded Labour System (Abolition) Act, 1976 — Section 16, 17
High Courts06 Jun 2022Disposed Of
Subhash Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0016
Constitution Of India, 1950 — Article 226Bonded Labour System (Abolition) Act, 1976 — Section 16, 17
High Courts02 Jun 2022Dismissed
Lawrence Bishnoi Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0024
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 148, 149, 302, 307, 341, 427Arms Act, 1959 — Section 25, 27
High Courts02 Jun 2022Disposed Of
Gurnam Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0011
High Courts02 Jun 2022Disposed Of
Gurpreet Kaur Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2022) 06 P&H CK 0002