High Courts07 Jan 2021
Jagsir Singh @ Jagdheer Singh @ Jaggi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0088
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Punjab Excise Act, 1914 — Section 61
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 96 of 100
High Courts07 Jan 2021Allowed
Manpreet Singh @ Sonu @ Vijay Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0087
Indian Penal Code, 1860 — Section 120B, 420Public Gambling Act, 1867 — Section 3, 4, 13ACode Of Criminal Procedure, 1973 — Section 438(2)
High Courts07 Jan 2021Allowed
Paramjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0086
Indian Penal Code, 1860 — Section 120B, 384, 420, 506
High Courts07 Jan 2021
Suresh Kumar And Another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0085
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts07 Jan 2021Allowed
Rajiv Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0084
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts07 Jan 2021Dismissed
Prateek Nepalia Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0083
Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471
High Courts07 Jan 2021Disposed Of
Pargat Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0082
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22
High Courts07 Jan 2021Allowed
Sukhjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0071
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 304, 308, 323, 325
High Courts07 Jan 2021Dismissed
Prabh Dayal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0070
Indian Penal Code, 1860 — Section 323, 324, 326
High Courts07 Jan 2021Dismissed
Satgur Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0069
Indian Penal Code, 1860 — Section 186, 342, 353, 399, 402Arms Act, 1959 — Section 25Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21, 25
High Courts06 Jan 2021Disposed Of
Raghav Woollen Mills High Class Super Soft Mink Blankets Manufactures Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0068
Haryana Electricity Act, 2003 — Section 2.41, 142
High Courts06 Jan 2021
Sumer Singh Vs Indian Red Cross Society And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0067
Indian Red Cross Society Act, 1920 — Section 5
High Courts06 Jan 2021Dismissed
Union Of India, Department Of Narcotic Control Bureau Vs Devinder Singh
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0066
High Courts06 Jan 2021Dismissed
Manpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0065
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 37, 50
High Courts06 Jan 2021Allowed
Gurdeep Singh Vs State Of Ut And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0064
Indian Penal Code, 1860 — Section 354C
High Courts06 Jan 2021Allowed
Raj Rani Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0063
Punjab Excise Act, 1914 — Section 61
High Courts06 Jan 2021Disposed Of
Parvinder Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0062
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 148, 149, 285, 323, 324, 376, 452, 506Arms Act, 1959 — Section 25, 29, 30, 54, 59
High Courts06 Jan 2021Allowed
Gurlal Singh @ Gerry Singh Vs State Of U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0061
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420Immigration Act, 1983 — Section 24
High Courts06 Jan 2021Dismissed
Swati Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0060
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 306
High Courts06 Jan 2021Disposed Of
Dishan Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0059
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 149, 307, 324, 506