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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 95 of 100

High Courts07 Jan 2021Allowed

Kuldeep Singh Vs State Of Punjab.

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0101

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 368, 378Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts07 Jan 2021Disposed Of

Balwan Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0097

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 370, 384, 406, 420Immigration Act, 1983 — Section 24
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High Courts07 Jan 2021Allowed

Hakam Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0095

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29
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High Courts07 Jan 2021Allowed

Parveen Rani And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0091

Indian Penal Code, 1860 — Section 344, 363, 366A, 376, 509Protection Of Children From Sexual Offence Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 438(2)
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