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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 94 of 100

High Courts11 Jan 2021Allowed

Sunita Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0118

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 406, 420
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High Courts11 Jan 2021Allowed

Atinder Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0117

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 370, 384, 406, 420Immigration Act, 1983 — Section 24
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High Courts08 Jan 2021Allowed

Sunita Vs Tinku

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0115

Code Of Civil Procedure, 1908 — Section 24, 151Hindu Marriage Act, 1955 — Section 13Code Of Criminal Procedure, 1973 — Section 125
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High Courts08 Jan 2021Disposed Of

Manoj Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0110

Indian Penal Code, 1860 — Section 307Explosive Substances Act, 1908 — Section 3, 4
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High Courts08 Jan 2021Allowed

Pankaj Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0078

Indian Penal Code, 1860 — Section 34, 323, 324, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(3)(v)
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High Courts08 Jan 2021Allowed

Ravinder Pal Singh @ Raju @ Ghora Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0076

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 302, 399, 402, 473Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 22, 29
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High Courts07 Jan 2021Disposed Of

Sarabjit Singh Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0396

Code Of Criminal Procedure, 1973 — Section 451, 482Indian Penal Code, 1860 — Section 34, 406, 420Motor Vehicles Act, 1988 — Section 22, 23, 24, 28, 31
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