High Courts06 Jan 2021Allowed
Harjeet Singh @ Tindi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0038
Excise Act, 1914 — Section 1, 14, 61, 69Code Of Criminal Procedure, 1973 — Section 438(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 98 of 100
High Courts06 Jan 2021Disposed Of
Ravinder Singh Vs Laxmi Devi And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0037
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 34, 13(2), 13(13), 14Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1950 — Article 227
High Courts06 Jan 2021Disposed Of
Dalbir Singh And Another Vs Sanjeev Kaushal And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0036
High Courts05 Jan 2021Dismissed
Janki @ Janki Devi Vs Union Territory, Chandigarh And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0387
Code Of Criminal Procedure, 1973 — Section 2(wa), 320, 320(1), 320(2), 420, 482Indian Penal Code, 1860 — Section 34, 302, 304, 304A, 304B, 396
High Courts05 Jan 2021Dismissed
Mahipal Singh & Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0308
Constitution Of India, 1950 — Article 14, 16, 16(4), 16(4A), 226, 227, 335
High Courts05 Jan 2021Dismissed
Harkirat Singh Vs Amarinder Singh
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0114
Representation Of The People Act, 1951 — Section 77(1), 78, 80(2)A, 81, 82, 83, 86, 86(5), 83(1)(b), 97, 98(a), 100, 100(1)(b), 100(1)(d)(ii), 101, 123, 117, 123(2), 123(6), 123(7)(a), 123(7)(d), 127A(3)(b), 127A(4), 135ACode Of Civil Procedure, 1908 — Order 6 Rule 15Conduct Of Election Rules, 1961 — Rule 90, 94A
High Courts05 Jan 2021Disposed Of
Kuldip Singh Vs Bank Of Baroda And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0112
High Courts05 Jan 2021Dismissed
Gagandeep Sharma Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0111
Indian Penal Code, 1860 — Section 354, 354AInformation And Technology Act, 200 — Section 66
High Courts05 Jan 2021Dismissed
Cremo Netureal Milk Llp & Another Vs Cremo S.A.
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0035
High Courts05 Jan 2021Dismissed
Bhagwati College Of Pharmacy, Bhikhi Mansa Vs Union Of India And Others
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0034
High Courts05 Jan 2021Disposed Of
Vicky Vs State Of Punjab And Ors.
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0033
Bonded Labour System (Abolition) Act, 1976 — Section 16, 17Constitution Of India, 1950 — Article 226
High Courts05 Jan 2021Dismissed
Loua Gilbert Vs U.T., Chandigarh
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0032
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 167, 167(2)
High Courts05 Jan 2021Dismissed
Krishan Mittal And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0031
Code Of Criminal Procedure, 1973 — Section 439(2) Indian Penal Code, 1860 — Section 406, 409, 420, 506
High Courts05 Jan 2021
Aman Kumar Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0030
Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 482, 320
High Courts05 Jan 2021Allowed
Tarsem Singh @ Semi Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341
High Courts05 Jan 2021Allowed
Kuldeep Alias Kuldeep Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 15, 22(c), 27AIndian Penal Code, 1860 — Section 34, 323, 506
High Courts05 Jan 2021Dismissed
Sayyad Ali Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0027
Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 37, 50
High Courts05 Jan 2021Allowed
Kala Singh @ Buta Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 148, 149, 307, 323, 324, 325, 326, 427, 458
High Courts05 Jan 2021Allowed
Binder Singh @ Nikka Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 342, 364, 379, 407
High Courts05 Jan 2021Allowed
Jaikam Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 01 P&H CK 0024
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 148, 149, 201, 212, 302, 307, 323, 325, 506Arms Act 1959 — Section 25, 54