High Courts19 Apr 2021Dismissed
Sahil Gupta Vs Radha Thukral And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0089
Code Of Criminal Procedure, 1973 — Section 125, 407, 482Hindu Marriage Act, 1955 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 31 of 100
High Courts19 Apr 2021Allowed
Sunder Sokhal Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0083
High Courts19 Apr 2021Dismissed
Ashwani Kumar Vs Rajni
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0063
Code Of Criminal Procedure, 1973 — Section 125, 401Indian Penal Code, 1860 — Section 323, 342, 406, 498A, 506
High Courts19 Apr 2021Dismissed
Hari Krishan Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0059
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 323, 406, 498A, 506
High Courts19 Apr 2021Dismissed
Balraj Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0056
Indian Penal Code, 1860 — Section 302
High Courts19 Apr 2021Dismissed
Sandeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0053
Indian Penal Code, 1860 — Section 354, 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8Code Of Criminal Procedure, 1973 — Section 164
High Courts16 Apr 2021Disposed Of
Raj Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0041
Hindu Marriage Act, 1955 — Section 5, 5(iii), 5(v), 11, 12, 13, 13(2)(iv), 18Constitution Of India, 1950 — Article 21
High Courts16 Apr 2021Disposed Of
Manita Devi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0040
Hindu Marriage Act, 1955 — Section 5, 5(iii), 5(v), 11, 12, 13, 13(2)(iv), 18Constitution Of India, 1950 — Article 21
High Courts16 Apr 2021Disposed Of
Surinder Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0039
Hindu Marriage Act, 1955 — Section 5, 5(iii), 5(v), 11, 12, 13(2)(iv), 18Constitution Of India, 1950 — Article 21
High Courts12 Apr 2021Dismissed
M/S. Gaurav Fruit Company Through Its Prop. Sh. Hans Raj, Hisar, Haryana Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0076
Code Of Civil Procedure, 1908 — 151Immovable Property Rules, 2000 — Rule 3(1)(vi)
High Courts09 Apr 2021Dismissed
Rajbir Singh Ahlawat Vs Registrar Co-Operative Societies Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0106
Haryana Co-operative Societies Act, 1984 — Section 2(0), 2(1)(a), 2(1)(d), 28, 28(1), 28(4), 29, 30Haryana Cooperative Societies Rules, 1989 — Rule 28Constitution Of India, 1950 — Article 226, 227
High Courts09 Apr 2021Disposed Of
Gurdeep Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0088
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 201, 218, 283, 295, 295A, 307, 326, 324, 323, 332, 333, 341, 353, 380, 382, 435Arms Act, 1959 — Section 25, 27Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts09 Apr 2021
Kiran Parkash Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0077
Punjab, Department Of Water Supply And Sanitation Junior Engineers (Group ‘C’) Service Rules, 2006 — Rule 9Constitution Of India, 1950 — Article 14
High Courts09 Apr 2021Dismissed
Dakshin Haryana Bijli Vitran Nigam Limited Through Executive Engineer And Another Vs Nikka Singh
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0050
Electricity Act, 2003 — Section 126, 127, 135, 140, 145, 150, 154, 155
High Courts09 Apr 2021Allowed
Balbir Kumar & Others Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0047
Land Acquisition Act, 1894 — Section 4, 6, 11
High Courts09 Apr 2021Dismissed
Amit Chaudhary Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0033
Indian Penal Code, 1860 — Section 148, 149, 307, 323, 452Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438
High Courts09 Apr 2021Dismissed
Ashok Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0032
Code Of Criminal Procedure, 1973 — Section 350, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(iii)(b), 19, 20, 24, 27A, 37, 37(1)(b), 42, 50Indian Penal Code, 1860 — Section 174
High Courts09 Apr 2021Dismissed
Jugraj Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0030
Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 311
High Courts09 Apr 2021Allowed
Sahil Alias Ghoda Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0022
Indian Penal Code, 1860 — Section 148, 149, 452, 379, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts08 Apr 2021Dismissed
Maninder Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0128
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 41A, 482Indian Penal Code, 1860 — Section 323, 354, 354A, 506Constitution Of India, 1950 — Article 226