High Courts08 Apr 2021
Lalita Arya Vs Life Insurance Corporation Of India & Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0123
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 32 of 100
High Courts08 Apr 2021Allowed
Dabra Coop. Transport Society Limited And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0119
Motor Vehicles Act, 1988 — Section 68(2), 72, 74, 76, 79, 87, 87(1), 87(1)(a), 87(1)(b), 87(1)(c), 87(1)(d), 89, 90, 99(1), 99(2), 100(2), 100(3), 102, 104Haryana Motor Vehicle Rules, 1993 — Rule 114(2)Constitution Of India, 1950 — Article 14, 19(1)(g), 53, 74, 154, 163, 166, 166(1), 226
High Courts08 Apr 2021Allowed
Ashok Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0118
Motor Vehicles Act, 1988 — Section 72, 74, 76, 79, 87, 87(1), 87(1)(a), 87(1)(b), 87(1)(c), 87(1)(d), 89, 90, 99(1), 99(2), 100(2), 100(3), 102, 104Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts08 Apr 2021Allowed
Kulbir Singh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0100
Motor Vehicles Act, 1988 — Section 70, 71, 72, 74, 76, 79, 80, 87, 87(2), 87(1)(a), 87(1)(b), 87(1)(c), 87(1)(d), 89, 99, 99(1), 99(2), 100(2), 100(3), 102, 104Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts08 Apr 2021Dismissed
Paramjeet Singh And Another Vs District Magistrate, Gurugram, Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0075
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13, 13(4), 14, 17, 17(1)Constitution Of India, 1950 — Article 226, 227
High Courts08 Apr 2021Allowed
Balrajbir Singh Vs Deepshikha Kalyan
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0068
Hindu Marriage Act, 1955 — Section 9, 13, 13B(1), 13B(2)Code Of Civil Procedure, 1908 — Section 23(2), Order 32A Rule 3Family Courts Act, 1984 — Section 9
High Courts08 Apr 2021Allowed
Dr. Rashi Agrawal Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0044
Indian Medical Council Act 1956 — Section 15, 25, 25(4)Evidence Act, 1872 — Section 13(3), 45
High Courts08 Apr 2021Disposed Of
Abhishek Alias Avi And Others Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0021
Indian Penal Code, 1860 — Section 120B, 148, 149, 323, 341, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts07 Apr 2021Dismissed
M/S Impact Projects Private Limited And Another Vs Punjab State Power Corporation Limited And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0109
Punjab Apartment And Property Regulation Act, 1995 — Section 2(i), 2(1)(i), 5Electricity Act, 2003 — Section 43, 44, 45, 46, 47, 48, 50, 55, 56, 57, 58, 59, 82, 86, 181, 126, 127, 135, 152, 154, 163Punjab Apartment And Property Regulation Rules, 1995 — Rule 10(1)(e)(xii)
High Courts07 Apr 2021Dismissed
Surender Kumar Saini Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0048
High Courts07 Apr 2021Allowed
Joginder Kaur And Others Vs Shalini And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0035
Indian Penal Code, 1860 — Section 406, 498AHindu Marriage Act, 1955 — Section 9Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Apr 2021Allowed
Rinku @ Ajij Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0034
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 306, 346
High Courts07 Apr 2021Allowed
Komalpreet Kaur And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0026
Prohibition Of Child Marriage Act, 2006, — Section 3, 5(iii), 9, 11, 15Hindu Marriage Act, 1955 — Section 18Constitution Of India, 1950 — Article 21
High Courts07 Apr 2021Allowed
Aman Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0024
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22(c)
High Courts06 Apr 2021Allowed
Himanshu Kukkar & Others Vs State Of Punjab & Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0117
Punjab Food And Supplies (Class II) Service Rules, 1988 — Rule 8, 11
High Courts06 Apr 2021Dismissed
Vikram Sharma @ Vicky Sharma @ Bhupesh Kumar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0072
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120B, 420, 506
High Courts06 Apr 2021Dismissed
Tahir Hussain Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0066
Indian Penal Code, 1860 — Section 302, 304B, 406, 498ACode Of Criminal Procedure, 1973 — Section 216
High Courts06 Apr 2021Dismissed
Mohan Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0062
Code Of Criminal Procedure, 1973 — Section 164, 439(2)Indian Penal Code, 1860 — Section 34, 304B, 323, 406, 498A
High Courts06 Apr 2021Allowed
Karam Singh Vs Managing Director, National Health Mission And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0049
High Courts06 Apr 2021
Malkiat Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0046