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Punjab And Haryana At Chandigarh judgments, 2021

1,987 judgments · page 30 of 100

High Courts23 Apr 2021Dismissed

Jassa Singh Vs State Of Punjab & Others

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0067

Code Of Criminal Procedure, 1973 — Section 320, 320(9), 482Indian Penal Code, 1860 — Section 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
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High Courts23 Apr 2021Dismissed

Arun Saini Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0054

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 148, 149, 307, 324, 323, 341
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High Courts22 Apr 2021Dismissed

Banty Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0069

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 365, 366AJuvenile Justice (Care And Protection Of Children) Act, 2000 — Section 7A, 64, 68(1)
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High Courts22 Apr 2021Dismissed

Sandeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0052

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 379BArms Act, 1959 — Section 25, 27
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High Courts20 Apr 2021Dismissed

Reeta Sharma Vs Guddi

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0126

Haryana Urban (Control Of Rent And Eviction), Act 1973 — Section 1, 2, 13Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 11
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High Courts20 Apr 2021Dismissed

Ram Lakhan @ Kalia Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0114

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 323, 354A, 354B, 376(N)(2), 450, 452, 506
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High Courts20 Apr 2021Dismissed

Azad Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0092

Code Of Criminal Procedure, 1973 — Section 439, 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 27
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High Courts20 Apr 2021Allowed

Sukhbir Kataria Vs Om Parkash

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0080

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Representation Of Peoples Act, 1950 — Section 31, 80, 81, 82, 83Code Of Criminal Procedure, 1973 — Section 156(3), 173, 190, 190(1)(a), 193, 195, 197, 210, 245(2), 340, 482
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High Courts20 Apr 2021Allowed

Satbir Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0073

Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 302, 307, 323, 334
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High Courts20 Apr 2021Allowed

Gurpreet Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0061

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b), 27ACode Of Criminal Procedure, 1973 — Section 438(2)
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