High Courts28 Apr 2021Dismissed
Greater Mohali Area Development Authority Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0125
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2021
1,987 judgments · page 29 of 100
High Courts28 Apr 2021Dismissed
Rajpal Kaur And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0107
Punjab State Elementary Education (Teaching Cadre) Group 'C' Service Rules, 2018 — Rule 10, 11
High Courts28 Apr 2021Disposed Of
Tilak Kataria Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0097
Negotiable Instruments Act, 1881 — Section 138
High Courts27 Apr 2021Allowed
Ramesh Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0110
High Courts27 Apr 2021Dismissed
Baljinder Singh @ Kaka Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0096
Code Of Criminal Procedure, 1973 — Section 311Indian Penal Code, 1860 — Section 323, 324, 452Evidence Act, 1972 — Section 138
High Courts27 Apr 2021Allowed
Kamal Kishore Goyal Vs Madhu Agarwal And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0095
Code Of Criminal Procedure, 1973 — Section 311
High Courts27 Apr 2021Allowed
Iqbal Mohmad @ Pala Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0058
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts27 Apr 2021Allowed
Milap Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0055
Indian Penal Code, 1860 — Section 302Arms Act, 1959 — Section 25, 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Apr 2021
Sunil Kumar Sabharwal Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0051
Indian Penal Code, 1860 — Section 148, 149, 307, 382, 427Arms Act, 1959 — Section 25
High Courts24 Apr 2021Allowed
Satnam Singh @ Dhabbu And Others Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0091
Code Of Criminal Procedure, 1973 — Section 438, 437(5), 439(2)Indian Penal Code, 1860 — Section 148, 149, 323, 325, 438, 451, 459
High Courts23 Apr 2021Dismissed
Balraj Singh And Others Vs Banwari Lal And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0127
Code Of Civil Procedure, 1908 — Section 12, 151, Order 7 Rule 11, Order 7 Rule 11(d), Order 14 Rule 2Constitution Of India, 1950 — Article 227
High Courts23 Apr 2021Dismissed
Jai Dayal Vs Market Committee, Ladwa And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0111
High Courts23 Apr 2021Disposed Of
Veer Bhan Vs Haryana Urban Development Authority And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0099
High Courts23 Apr 2021Allowed
Kotak Mahindra Bank Ltd. Vs District Magistrate, Ludhiana And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0086
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(3A), 13(4), 14, 14(1), 17, 17(1), 19Constitution Of India, 1950 — Article 226, 227
High Courts23 Apr 2021Dismissed
Vijay Kumar Yadav Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0085
Haryana Civil Service (Executive Branch) Rules, 2008 — Rule 5(1)(a), 9, 9(1)(a)(i), 9(1)(a)(iii)Haryana Civil Services (Punishment And Appeal) Rules, 2016 — Rule 7
High Courts23 Apr 2021
Sandeep Sharma Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0084
High Courts23 Apr 2021Dismissed
United India Insurance Company Limited Vs Surinder Kaur And Others
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0082
High Courts23 Apr 2021Dismissed
Satish Kumar Vs Naresh Kumar
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0078
Indian Penal Code, 1860 — Section 468Code Of Civil Procedure, 1908 — Order 6 Rule 4
High Courts23 Apr 2021Dismissed
Amit Mittal Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0074
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 419, 420, 467, 468, 471, 473Income Tax Act, 1961 — Section 40A(3)
High Courts23 Apr 2021Allowed
Jaspal Kaur Bhinder Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2021) 04 P&H CK 0071
Code Of Criminal Procedure, 1973 — Section 319, 482Indian Penal Code, 1860 — Section 498A