High CourtsSingle Bench(2021) 04 P&H CK 0107

Rajpal Kaur And Others vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · Decided on 28 April 2021

HON’BLE JUDGES
Anil Kshetarpal, J
RESULT
Dismissed
CASE NUMBER
Civil Writ Petition No. 20670-2020(O&M)

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Judgment

62 paragraphs · 164 words

Designati on of the

post",,"Percentage of

appointment by","Qualification and

experience for

appointment by",

,Direct appointment,Promotion,Direct appointment,Promotion

1,2,3,4,5

Block Primary

Education Officer",Fifty percent,Fifty percent,"(1) should have

passed Bachelor's

Degree with atleast

50% marks from a

recognized university

or institution as per

guidelines of the

University Grants

Commission; (2)

Should possess two

years Elementary

Teachers' Training

Course from a

recognized university

or institution or two

years Diploma in

Elementary

Education (D.El.Ed.)

as per guidelines of

the National Council

for Teachers'

Education or

Bachelor Degree in

Education (B.Ed)

from a recognized

university or

institution as per

guidelines of the

University Grant

Commission; (3)

Should possess

teaching experience

o f working as

Primary School

Teacher for a

minimum period of

three years in any

Government school,

under the control of

the Director.","From amongst the

Centre Head

Teachers working

under the control of

the Director in the

respective districts

other than the

districts falling in the

Border Area with

three years

experience as

Central Head

Teacher on

senioritycum-merit

basis.