COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2020

2,123 judgments · page 56 of 107

High Courts04 Sept 2020Dismissed

Avtar Singh Alias Minta Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0020

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 50Indian Penal Code, 1860 — Section 379(B)(2)

Read judgment

High Courts04 Sept 2020Disposed Of

Joy George And Others Vs U.T., Chandigarh And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0015

Read judgment

High Courts04 Sept 2020Dismissed

Satpal Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0014

Constitution Of India, 1950 — Article 226, 227

Read judgment

High Courts04 Sept 2020Disposed Of

Ram Chander Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0013

Read judgment

High Courts04 Sept 2020Dismissed

Naresh Kumar Vs Regional Passport Officer, Chandigarh

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0012

Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506

Read judgment

High Courts03 Sept 2020Dismissed

Manjit And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0248

Indian Penal Code, 1860 — Section 34, 302, 325, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 173, 313

Read judgment

High Courts03 Sept 2020Disposed Of

Krishan Verma Vs Union Of India

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0033

Railway Claims Tribunal Act, 1987 — Section 23

Read judgment

High Courts03 Sept 2020Allowed

M/S Kamal Agro Industry Vs Union Of India & Ors.

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0011

Read judgment

High Courts03 Sept 2020Disposed Of

Goyal Agro Roller Flour Mill, Sangrur And Others Vs State Of Punjab And Another

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0010

Read judgment

High Courts03 Sept 2020Disposed Of

Major Anil Ahlawat Vs State Bank Of India And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0009

State Bank Of India Act, 1955 — Section 43(1)State Bank Of India Officer's Service Rules, 1992 — Rule 2(1), 4, 47, 49Constitution Of India, 1950 — Article 226

Read judgment

High Courts03 Sept 2020Allowed

Hari Chand @ Billu Vs U.T. Chandigarh And Another

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0008

Read judgment

High Courts03 Sept 2020

Amarjit Kaur @ Amarjeet Kaur Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0005

Indian Penal Code, 1860 — Section 34, 302, 346

Read judgment

High Courts03 Sept 2020Allowed

Ravinder & Another Vs Gram Panchayat, Damla, Yamunanagar Through Its Sarpanch & Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0004

Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 10, Order 43 Rule 1(r)Punjab Village Common Land Act, 1961 — Section 7, 13Constitution Of India, 1950 — Article 227

Read judgment

High Courts02 Sept 2020Dismissed

Dr. Vikas Gour And Another Vs Naval Kishore And Others

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0260

Evidence Act, 1872 — Section 68

Read judgment

High Courts02 Sept 2020Dismissed

Puran Chand @ Pooran Chand And Others Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0251

Code Of Criminal Procedure, 1973 — Section 313, 438Indian Penal Code, 1860 — Section 149, 186, 188, 323, 342, 353Disaster Management Act, 2005 — Section 51

Read judgment

High Courts02 Sept 2020Allowed