High Courts14 Sept 2020Disposed Of
Sanjeet Kumar Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0048
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 54 of 107
High Courts14 Sept 2020Dismissed
Sonu Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0047
Constitution Of India, 1950 — Article 226
High Courts14 Sept 2020Disposed Of
M/S. Ashirwad Industries Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0046
High Courts14 Sept 2020Disposed Of
Gurvinder Singh And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0045
High Courts14 Sept 2020Disposed Of
Ginni And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0044
Constitution Of India, 1950 — Article 226, 227
High Courts14 Sept 2020Dismissed
M/s A.G. Construction Co. Vs Sh. A. Veenu Prasad, IAS & Ors.
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0043
High Courts14 Sept 2020Disposed Of
Neha Devi And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0042
Constitution Of India, 1950 — Article 226, 227
High Courts14 Sept 2020Disposed Of
Naman Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0041
Indian Penal Code, 1860 — Section 376ABProtection Of Children from Sexual Offences Act, 2012 — Section 6Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12, 12(1)
High Courts14 Sept 2020Allowed
Raman Pratap Singh Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0040
Code Of Criminal Procedure, 1973 — Section 173(3), 482Indian Penal Code, 1860 — Section 498AHindu Marriage Act, 1955 — Section 13B
High Courts14 Sept 2020Allowed
Sukhwinder Pal Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0035
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37
High Courts14 Sept 2020Allowed
Anil Sanghi Vs State Of Haryana And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0034
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 337, 338
High Courts11 Sept 2020Dismissed
Ankush Anand Vs Ram Kishan Singh And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0246
Code Of Civil Procedure, 1908 — Section 115, 151, Order 1 Rule 10, Order 12 Rule 6, Order 22 Rule 4, Order 43 Rule 1Specific Relief Act, 1963 — Section 19(b)Constitution Of India, 1950 — Article 226, 227
High Courts11 Sept 2020Dismissed
B.S.K. Security Service Vs I.S. Yadav And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0242
Contempt Of Courts Act, 1971 — Section 2(a), 2(b), 10, 11, 12, 14Haryana Registration And Regulation Of Societies Act, 2012 — Section 79(5)Punjab Shops And Commercial Establishments Act, 1958 — Section 13
High Courts11 Sept 2020Disposed Of
Madhu And Another Vs Rajesh Gupta
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0241
Contempt Of Courts Act, 1971 — Section 2(b), 2(ii)(b), 10, 12Code Of Criminal Procedure, 1973 — Section 125, 127Hindu Marriage Act, 1955 — Section 24
High Courts11 Sept 2020Disposed Of
Binder And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0030
Hindu Marriage Act, 1955 — Section 9Constitution Of India, 1950 — Article 21
High Courts11 Sept 2020Dismissed
Guljar Singh @ Jodha Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0028
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 61Code Of Criminal Procedure, 1973 — Section 482Constitution Of India, 1950 — Article 226
High Courts11 Sept 2020
Ranjit Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0027
Indian Penal Code, 1860 — Section 120B, 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts11 Sept 2020Disposed Of
Vikas Malhotra And Ors Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0025
Code Of Criminal Procedure, 1973 — Section 439, 482Indian Penal Code, 1860 — Section 148, 149, 307, 506Arms Act, 1959 — Section 25
High Courts10 Sept 2020Disposed Of
Tarsem Jodhan And Another Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0257
Indian Penal Code, 1860 — Section 120B, 188, 269, 272, 420, 465, 467, 468, 471Punjab Excise Act, 1914 — Section 1, 14, 61Disaster Management Act, 2005 — Section 5, 10
High Courts10 Sept 2020Disposed Of
Maskeen Ali And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0239
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Mines& Minerals (Development & Regulation) Act, 1957 And Section 188 — Section 4(1), 4(1)(A), 21(1)Indian Penal Code, 1860 — Section 188