High Courts10 Sept 2020Disposed Of
Sukhchain Singh Vs Punjab State Power Corporation Limited And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0032
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2020
2,123 judgments · page 55 of 107
High Courts10 Sept 2020Disposed Of
Manjit Singh And Others Vs Punjabi University, Patiala And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0031
Constitution Of India, 1950 — Article 226, 227
High Courts10 Sept 2020Dismissed
Sandeep Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 25
High Courts09 Sept 2020Allowed
Kamlesh Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0253
Code Of Criminal Procedure, 1973 — Section 161, 193, 200, 201, 202, 300, 319, 319(1), 319(4), 319(4)(b), 398Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 173, 294(b), 302, 448, 506Arms Act, 1954 — Section 25
High Courts09 Sept 2020Dismissed
Laxmi Roy And Another Vs Deepa And Another
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0243
Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)Hindu Minority And Guardianship Act, 1956 — Section 6, 13, 13BConstitution Of India, 1950 — Article 227
High Courts09 Sept 2020Dismissed
Sxxx(Child In Conflict With Law) Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0029
Indian Penal Code, 1860 — Section 34, 120B, 148, 149, 201, 302, 364, 365, 379A, 379B, 394Arms Act, 1959 — Section 25Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 12(1)
High Courts09 Sept 2020Disposed Of
Dipanshu Arendeh (Minor) Through His Natural Guardian And Mother Lachman Kaur Arendeh Vs Central Board Of Secondary Education Through Its Regional Officer
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0021
Limitation Act, 1963 — Section 6
High Courts09 Sept 2020Allowed
Amol Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0017
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts08 Sept 2020Dismissed
Vinod Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 304B
High Courts08 Sept 2020Dismissed
High Court Of Punjab And Haryana Vs Vinod Kumar Kadyan
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0022
Punjab Civil Services (Punishment And Appeal) Rules, 1970 — Rule 5
High Courts08 Sept 2020Dismissed
Sumedh Singh Saini Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0018
Indian Penal Code, 1860 — Section 120B, 212, 216, 219, 364, 201, 344, 330, 344, 364Code Of Criminal Procedure, 1973 — Section 437(5), 438, 439(2), 482Arms Act, 1959 — Section 25
High Courts08 Sept 2020Allowed
Gyasi Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0016
Code Of Criminal Procedure, 1973 — Section 161, 173, 439Indian Penal Code, 1860 — Section 120B, 148, 149, 341, 302, 307Arms Act, 1959 — Section 25, 27
High Courts07 Sept 2020Dismissed
Sahab Singh And Others Vs State Of Haryana And Others.
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0259
Limitation Act, 1963 — Section 5
High Courts04 Sept 2020Disposed Of
Pathways School Gurugram Parents Association Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0254
Punjab Regulation Of Fee Of Un-Aided Educational Institutions Act, 2016 — Section 7, 7(f)
High Courts04 Sept 2020Dismissed
Rajiv Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0162
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts04 Sept 2020Dismissed
Surender Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0057
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts04 Sept 2020Dismissed
Mukesh Tanwar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0055
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts04 Sept 2020Dismissed
Radhey Shyam Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0053
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 406, 420, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts04 Sept 2020Dismissed
Pardeep Kumar Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0026
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
High Courts04 Sept 2020Dismissed
Anish Jangra Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2020) 09 P&H CK 0023
Code Of Criminal Procedure, 1973 — Section 161, 173, 439Indian Penal Code, 1860 — Section 120B, 420, 406, 467, 468, 471Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6