High Courts03 Jul 2019Allowed
Satnam Singh @ Pamma And Another Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0199
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2019
2,912 judgments · page 70 of 146
High Courts03 Jul 2019Allowed
Salochana Devi And Others Vs Suresh Kumar And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0104
Motor Vehicles Act, 1988 — Section 163A, 166Indian Penal Code, 1860 — Section 279, 304A
High Courts03 Jul 2019Allowed
Surjit Kaur Vs State Of Punjab And Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0074
Punjab Town Improvement Act, 1922 — Section 1922Constitution Of India, 1950 — Article 226, 227
High Courts03 Jul 2019Allowed
Bakhtwar Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0069
High Courts03 Jul 2019Allowed
Krishna Kumari And Others Vs State Of Haryana And Other
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0066
High Courts03 Jul 2019Dismissed
Harvinder Singh @ Bindri Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0044
Indian Penal Code, 1860 — Section 302, 364Code Of Criminal Procedure, 1973 — Section 173, 313Evidence Act, 1872 — Section 107, 108
High Courts03 Jul 2019Allowed
Varun Gupta Vs State Of Haryana & Another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0042
High Courts03 Jul 2019Dismissed
Sanjiv Sharma @ Sanjeev Sharma Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0031
Code Of Criminal Procedure, 1973 — Section 438Narcotics Drugs & Psychotropic Substances Act, 1985 — Section 15, 50, 61
High Courts03 Jul 2019Allowed
Ram Kala Devi Vs Union Of India & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0020
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 299Evidence Act, 1872 — Section 108
High Courts03 Jul 2019Disposed Off
Sanjay Kumar Vs Haryana Staff Selection Commission
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0019
High Courts03 Jul 2019Allowed
Pawandeep Singh And Others Vs State Of Punjab And another
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0016
Indian Penal Code, 1860 — Section 148, 149, 307, 427Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 482
High Courts03 Jul 2019Dismissed
Harish alias Devi Parshad And another Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0015
Indian Penal Code, 1860 — Section 304B, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
High Courts03 Jul 2019Partly Allowed
Parbodh Kumar Vs Punjab & Sind Bank And Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0014
High Courts03 Jul 2019Allowed
Anita Devi & Others Vs Permanent Lok Adalat & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0011
Legal Services Authority Act, 1987 — Section 22C
High Courts03 Jul 2019Disposed Off
Muni Lal Sharma Vs District Magistrate & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0010
Punjab Municipal Act, 1911 — Section 192Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 27
High Courts03 Jul 2019Dismissed
Davinderpal Vs Kanwardeep Singh
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0009
East Punjab Urban Rent Restriction Act, 1949 — Section 13Evidence Act, 1872 — Section 68Transfer Of Property Act, 1882 — Section 60
High Courts03 Jul 2019Disposed Off
Vishal Chopra Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0007
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22
High Courts02 Jul 2019Dismissed
Promila Kumari Vs State Of Haryana & Others
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0198
Land Acquisition Act, 1894 — Section 18, 30, 54
High Courts02 Jul 2019Disposed Of
Karan Kumar Mutneja Vs State Of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0197
Code Of Criminal Procedure, 1973 — Section 125, 438Indian Penal Code, 1860 — Section 148, 149, 217, 218, 376, 313, 323, 376, 452, 504, 506
High Courts02 Jul 2019Dismissed
M/S Ebullient Cables(P) Ltd. And Others Vs M/S Supertech Machines Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0196
Negotiable Instruments Act, 1881 — Section 138, 148