COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2019

2,912 judgments · page 71 of 146

High Courts02 Jul 2019Allowed

Santosh Sehrawat Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0176

Civil Services Rules Volume-II, — Rule 1.1(b), 3.12, 3.13, 3.14, 3.15, 3.16, 3.17, 4.19, 4.19(b), 4.23, 5.1, 5.2, 6.1

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High Courts02 Jul 2019Dismissed

Kartar Singh & Others Vs Secy To Govt Of Punjab & Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0111

Land Acquisition Act, 1894 — Section 4, 4(1), 17, 18, 54

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High Courts02 Jul 2019Dismissed

United India Insurance Company Ltd. Vs Pawan And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0106

Motor Vehicles Act, 1988 — Section 147(1)(b)(ii), 166, 168, 169Indian Penal Code, 1860 — Section 279, 337Code Of Criminal Procedure, 1973 — Section 173(2)

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High Courts02 Jul 2019Allowed

Ravinder Kumar And Others Vs Ved Parkash And Another

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0105

Motor Vehicles Act, 1988 — Section 140, 163A, 166, 171Indian Penal Code, 1860 — Section 279, 304ACode Of Civil Procedure, 1908 — Section 34

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High Courts02 Jul 2019Dismissed

Jasveer Rana Vs Deanbandhu Chhotu Ram University Of Science And Technology, Murthal And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0060

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High Courts02 Jul 2019Dismissed

Jagat Singh Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0059

Indian Penal Code, 1860 — Section 375, 376Protection Of Children from Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 164, 173, 313

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High Courts02 Jul 2019Disposed Off

Charanjit Singh Vs Punjab State Cooperative Supply & Marketing Federation Ltd. And Another

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0048

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High Courts02 Jul 2019Allowed

Bhupinder Pal Sharma Vs Punjab State Power Corporation Ltd. & Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0037

Punjab State Electricity Board Employees Punishment and Appeal Regulations, 1971 — Regulation 9(1), 9(2)

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High Courts02 Jul 2019Dismissed

Jitender Ajad And Others Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0034

Haryana Municipal Act, 1973 — Section 208

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High Courts02 Jul 2019Partly Allowed

Phool Kaur Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0022

Central Civil Services Rules (Extra Ordinary Pension Rules) 1939 — Rule 3AConstitution Of India, 1950 — Article 226, 227

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High Courts02 Jul 2019Dismissed

Krishna Devi Vs Union Of India And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0021

Central Civil Services Rules (Extra Ordinary Pension Rules) 1939 — Rule 3A, 3(4)Constitution Of India, 1950 — Article 226, 227

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High Courts02 Jul 2019Allowed

Himanshu Sharma Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0013

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High Courts02 Jul 2019Allowed

Rekha Rani @ Dimpy Vs Vikas Kumar And Another

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0008

Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 320, 320(8)

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High Courts02 Jul 2019Allowed

Garg Rice Mills, Ubhawal Road, Sangrur, Through Its Proprietor Arun Kumar Vs Food Corporation Of India And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0005

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High Courts01 Jul 2019Dismissed

Surjeet Singh Vs Hanuman And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0195

Probation Of Offenders Act, 1958 — Section 4Indian Penal Code, 1860 — Section 34, 294, 323, 354

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High Courts01 Jul 2019Dismissed

Ishwar Singh And Another Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0194

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High Courts01 Jul 2019Allowed

Anshul Kumar Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0193

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 399, 401Arms Act, 1959 — Section 25

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High Courts01 Jul 2019Dismissed

Surjit Singh Vs Financial Commissioner, Appeals, Punjab, And Others

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0192

Indian Penal Code, 1860 — Section 148, 149, 323, 324, 326, 334, 341, 427, 506

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High Courts01 Jul 2019Dismissed

Sukhdev Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0191

Indian Penal Code, 1860 — Section 294, 354, 506, 509Code Of Criminal Procedure, 1973 — Section 207

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High Courts01 Jul 2019Dismissed

Haryana Urban Development Authority, Hisar Vs Permanent Lok Adalat, Hisar & Another

Punjab And Haryana At Chandigarh · (2019) 07 P&H CK 0038

Legal Services Authorities Act, 1987 — Section 22c

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