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Punjab And Haryana At Chandigarh judgments, 2017

1,172 judgments · page 15 of 59

High Courts05 Jul 2017

Ram Kumar Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2017) 07 P&H CK 0026

Punjab Municipal Act, 1911, Section 110, Section 109 - Suffering dogs to be at large - Disposal of mad and stray dogs and other animals
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High Courts05 Jul 2017

Dalip Kumar Jha Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2017) 07 P&H CK 0006

Constitution of India, Article 25, Article 26 - Freedom of conscience and free profession, practice and prop-agation of religion - Freedom to manage religious affairs
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High Courts20 Jun 2017Disposed

Tarlok Chand Vs State of Punjab

Punjab And Haryana At Chandigarh · (2017) 06 P&H CK 0060

Indian Penal Code, 1860, Section 376, Section 498A, Section 323, Section 506, Section 377 - Punishment for rape - Husband or rel
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High Courts16 Jun 2017

Sahab Singh Vs Parkash and others

Punjab And Haryana At Chandigarh · (2017) 06 P&H CK 0046

Motor Vehicles Act, 1988, Section 140, Section 140 - Liability to pay compensation in certain cases on the principle of no fault
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High Courts16 Jun 2017

Gurbax Singh Vs Harminderjit Singh

Punjab And Haryana At Chandigarh · (2017) 06 P&H CK 0016

Code of Civil Procedure, 1908, Order 41Rule 27 -Transfer of Property Act, 1882, Section 106, Section 108, Section 1
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