High Courts18 Feb 2008Dismissed
Pritpal Singh Vs Devinder Kumar and Another
Punjab And Haryana At Chandigarh · (2008) 151 PLR 342 : (2008) 3 RCR(Civil) 323 : (2008) 1 RCR(Rent) 642
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 88 of 108
High Courts18 Feb 2008Allowed
Amarjit Kaur Vs Gursewak Singh
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 221 : (2008) 151 PLR 102 : (2008) 2 RCR(Civil) 642
Constitution of India, 1950 — Article 25Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 13, 5, 9
High Courts18 Feb 2008Dismissed
Ganga Prasadh Vs Lalat Kumar
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 630 : (2008) 151 PLR 513 : (2008) 3 RCR(Civil) 290 : (2008) 3 RCR(Criminal) 159
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts18 Feb 2008
Raghubir Singh Chhinna Vs Kartar Singh Sekhon and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 587 : (2008) 152 PLR 445
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts15 Feb 2008Dismissed
Kuldip Singh Vs Jai Singh and Another
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 803 : (2008) 152 PLR 443 : (2009) 1 RCR(Civil) 312
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts15 Feb 2008
State of Punjab Vs Ravi Bedi and others
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 1
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts15 Feb 2008Dismissed
Commissioner of Income Tax Vs Cheema Filling Station
Punjab And Haryana At Chandigarh · (2008) 307 ITR 331
Income Tax Act, 1961 — Section 143, 148, 260A, 271B, 44AB
High Courts15 Feb 2008Dismissed
Commissioner of Central Excise Vs Escorts Limited (TED)
Punjab And Haryana At Chandigarh · (2009) 235 ELT 55 : (2008) 2 PLR 402
Central Excises and Salt Act, 1944 — Section 11A, 35G
High Courts15 Feb 2008Dismissed
Shiv Chand and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0207
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
High Courts15 Feb 2008Dismissed
Mohd. Salim @ Jagdeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 173Foreigners Act, 1946 — Section 14Official Secrets Act, 1923 — Section 13, 3, 5, 7
High Courts15 Feb 2008
Raj and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 173, 319Penal Code, 1860 (IPC) — Section 406, 498A
High Courts15 Feb 2008
Rajinder Singh and Others Vs Bhakra Beas Management Board
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0184
High Courts15 Feb 2008
Mohmed Salim Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 2697 : (2008) 2 RCR(Criminal) 128
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50, 55, 57
High Courts15 Feb 2008Dismissed
Sumitra Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 302
High Courts15 Feb 2008
Ashok Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0153
Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 173, 193, 313Penal Code, 1860 (IPC) — Section 325, 34, 406, 498A, 504
High Courts15 Feb 2008
Jasvir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0152
Criminal Procedure Code, 1973 (CrPC) — Section 319Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 61Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts15 Feb 2008
Mohan Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0151
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 366, 376
High Courts15 Feb 2008
Court on its own Motion Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 790
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts15 Feb 2008Dismissed
Iashwar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0080
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 506
High Courts15 Feb 2008Dismissed
Hardyal Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 142