High Courts20 Feb 2008Allowed

Satish Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2010) 2 Crimes 484

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 336
High Courts20 Feb 2008Dismissed

Commissioner of C. Ex. Vs United Plastomers

Punjab And Haryana At Chandigarh · (2008) 217 CTR 129 : (2008) 10 STR 229 : (2007) 13 STT 67 : (2009) 19 VST 382

Central Excises and Salt Act, 1944 — Section 2Finance Act, 1994 — Section 35G, 65, 68