High Courts13 Feb 2008Allowed
Pawan Goel Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 156, 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 90 of 108
High Courts13 Feb 2008Allowed
Ganpat and Another Vs Lachhman and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 298 : (2008) 2 PLR 624 : (2008) 4 RCR(Civil) 9
Limitation Act, 1963 — Article 65
High Courts13 Feb 2008Dismissed
Mohan Lal and Another Vs Shiv Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 3 CivCC 334 : (2009) 154 PLR 136 : (2009) 3 RCR(Civil) 119
High Courts12 Feb 2008Allowed
Nirmala Devi Vs Roop Lal and others
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0318
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts12 Feb 2008
Gulshan Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 157
Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 324Penal Code, 1860 (IPC) — Section 302
High Courts12 Feb 2008Allowed
Paramjit Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 35
High Courts12 Feb 2008Dismissed
Jitender Kumar Kaushik Vs Hari Parshad
Punjab And Haryana At Chandigarh · (2008) 2 PLR 476 : (2008) 2 RCR(Civil) 181
High Courts12 Feb 2008Dismissed
Shivalik Plastichem (India) Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 14 VST 345
Constitution of India, 1950 — Article 14, 19
High Courts12 Feb 2008Dismissed
Hind Motors India Limited Vs Permanent Lok Adalat, Public Utility Services and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 91
Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22C
High Courts12 Feb 2008Dismissed
Hariender Kaur Vs Sharan Gurdev Singh
Punjab And Haryana At Chandigarh · (2008) 2 PLR 478 : (2008) 2 RCR(Civil) 183
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Feb 2008Allowed
Sanjeev Kumar Kapil Vs Jai Krishan Kaushal
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 640 : (2008) 152 PLR 446 : (2009) 1 RCR(Civil) 107
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts12 Feb 2008
Regent Automobiles Vs Indian Oil Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2008) 4 ARBLR 262 : (2008) 152 PLR 159 : (2008) 3 RCR(Civil) 752
Arbitration and Conciliation Act, 1996 — Section 8Constitution of India, 1950 — Article 226
High Courts12 Feb 2008Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0040
Penal Code, 1860 (IPC) — Section 411
High Courts12 Feb 2008Allowed
ASI Kailash Chander and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 398
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304, 34, 76, 79, 80
High Courts11 Feb 2008
Gurmeet Singh Vs Raj Kumar and Another
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 75
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Feb 2008Dismissed
Mauji Ram and Another Vs Ram Kali and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 8 : (2009) 154 PLR 20 : (2009) 3 RCR(Civil) 592
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts11 Feb 2008Dismissed
Gurmej Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 02 P&H CK 0284
High Courts11 Feb 2008Dismissed
Electronics Systems Punjab Limited Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 144 CompCas 734 : (2008) 14 VST 593
Constitution of India, 1950 — Article 226Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 17, 20, 22, 25
High Courts11 Feb 2008Dismissed
Lakhmi Chand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 90 : (2008) 3 RCR(Civil) 773
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4, 48, 5A, 6, 9
High Courts11 Feb 2008Allowed
Shiv Charan Vs Siri Ram and Another
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 744 : (2008) 2 PLR 645 : (2008) 3 RCR(Civil) 454
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17