High Courts17 Mar 2008Allowed
Sunita Rani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 629
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 73 of 108
High Courts17 Mar 2008Dismissed
Vardhman Polytex Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 671 : (2008) 3 RCR(Civil) 758
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
High Courts17 Mar 2008Dismissed
The Oriental Insurance Company Limited Vs Smt. Anara Devi and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 32 : (2008) 2 RCR(Civil) 619
High Courts17 Mar 2008Allowed
Harbhajan Singh Vs Naranjan Singh (deceased) and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 677 : (2008) 2 PLR 418 : (2009) 5 RCR(Civil) 487 : (2008) 3 RCR(Civil) 445
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts17 Mar 2008Allowed
Bhuru alias Bhura Ram Vs Sube Singh and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 786 : (2008) 2 PLR 414 : (2008) 3 RCR(Civil) 430
Civil Procedure Code, 1908 (CPC) — Section 35A
High Courts17 Mar 2008Allowed
Rakesh Sharma Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 533
High Courts17 Mar 2008Dismissed
Bhag Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 781
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts17 Mar 2008Allowed
Amarjit Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 7
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts14 Mar 2008
Ram Chander Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 350
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Mar 2008Dismissed
Smt. Ram Asri Vs Rakesh Chand and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 194 : (2009) 1 CivCC 617 : (2008) 152 PLR 257 : (2008) 4 RCR(Civil) 335
Contract Act, 1872 — Section 208Registration Act, 1908 — Section 30, 51, 55Transfer of Property Act, 1882 — Section 3, 41
High Courts14 Mar 2008Allowed
Union Territory and Others Vs Racho Devi and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 549
Constitution of India, 1950 — Article 14, 16, 309
High Courts14 Mar 2008Allowed
Nanu Khan and Others Vs Oriental Spun Pipe Company Limited
Punjab And Haryana At Chandigarh · (2008) 151 PLR 404 : (2008) 4 RCR(Civil) 73
Land Acquisition Act, 1894 — Section 4, 6
High Courts14 Mar 2008
Loil Continental Foods Ltd. Vs Punjab Wireless Systems Ltd. (In Liquidation) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 519 : (2008) 3 RCR(Civil) 572
COMPANIES ACT, 1956 — Section 391, 441, 446Constitution of India, 1950 — Article 246LIFE INSURANCE CORPORATION ACT, 1956 — Section 15, 41
High Courts14 Mar 2008
Gian Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 2471
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 120B, 342, 384
High Courts14 Mar 2008Dismissed
Sukhdev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 3836 : (2008) 3 RCR(Criminal) 516
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts14 Mar 2008Allowed
Savitri Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 152 PLR 451 : (2008) 4 RCR(Civil) 242 : (2010) 1 SLR 458
High Courts14 Mar 2008Dismissed
Moorti Vs Kaur Singh and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 22 : (2008) 151 PLR 601 : (2008) 4 RCR(Civil) 592 : (2008) 2 RCR(Rent) 394
Civil Procedure Code, 1908 (CPC) — Section 151, 3, 96Contract Act, 1872 — Section 2Evidence Act, 1872 — Section 41
High Courts14 Mar 2008
Suresh Chandra Pandey Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 675 : (2009) 5 SLR 686
Army Act, 1950 — Section 63Constitution of India, 1950 — Article 311
High Courts13 Mar 2008
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 894
Punjab Excise Act, 1914 — Section 14, 61
High Courts13 Mar 2008Dismissed
Jarnail Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 173Customs Act, 1962 — Section 29, 30Punjab Excise Act, 1914 — Section 1, 10, 11, 14, 3(12a)