High Courts12 Mar 2008Dismissed
Bijay Kumar and Others Vs Shri Sanatan Dharam High School
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 94 : (2008) 151 PLR 569 : (2008) 4 RCR(Civil) 633
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 75 of 108
High Courts11 Mar 2008
Channa etc. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 518
Penal Code, 1860 (IPC) — Section 326, 34
High Courts11 Mar 2008
Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 489
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts11 Mar 2008
Sukhwinder Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Civil) 642 : (2008) 2 RCR(Criminal) 659
Constitution of India, 1950 — Article 161, 21, 72Criminal Procedure Code, 1973 (CrPC) — Section 299, 313, 319, 321, 432Evidence Act, 1872 — Section 33
High Courts11 Mar 2008Dismissed
State of Haryana and Others Vs Dal Chand and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 808 : (2008) 152 PLR 85
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, Order 27 Rule 2
High Courts11 Mar 2008Allowed
Smt. Shashi Tejpal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 386
Haryana Affiliated Colleges (Security of Service) Act, 1979 — Section 4
High Courts11 Mar 2008Dismissed
Narender Kumar Vs The Municipal Council and Others
Punjab And Haryana At Chandigarh · (2008) 117 FLR 999 : (2008) 2 PLR 313
Constitution of India, 1950 — Article 14, 16
High Courts11 Mar 2008Dismissed
Nikka Ram Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 312
High Courts11 Mar 2008Allowed
Veena Goyal and Others Vs Raj Kumar Mittal
Punjab And Haryana At Chandigarh · (2008) 2 PLR 680 : (2009) 1 RCR(Civil) 587
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Mar 2008Dismissed
State of Haryana and Another Vs Rani Devi and Others
Punjab And Haryana At Chandigarh · (2006) ACJ 2503 : (2008) 119 FLR 515 : (2008) 151 PLR 565
Employees Compensation Act, 1923 — Section 22, 3
High Courts11 Mar 2008Allowed
Milkha Singh (Since Deceased) through his Legal Representatives Vs Makhan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 726 : (2008) 152 PLR 70 : (2008) 3 RCR(Civil) 478
Punjab Land Revenue Act, 1887 — Section 111
High Courts11 Mar 2008Allowed
Piare Lal Charitable Trust Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 151 PLR 545 : (2008) 3 RCR(Civil) 481
Civil Procedure Code, 1908 (CPC) — Section 100, 80Land Acquisition Act, 1894 — Section 4, 6, 9
High Courts11 Mar 2008
Sukhchain Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 711
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 100, 80, 99
High Courts11 Mar 2008Dismissed
Hind Samachar Ltd. Vs Union of India (UOI) and Others Commissioner of Income Tax Vs Hind Samachar Ltd.
Punjab And Haryana At Chandigarh · (2008) 217 CTR 637
Income Tax Act, 1961 — Section 139, 140, 143, 148, 154
High Courts11 Mar 2008Dismissed
A.K. Desai and Co. and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 59 : (2008) 3 PLR 282 : (2008) 2 RCR(Civil) 647 : (2008) 2 RCR(Criminal) 504
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts10 Mar 2008Allowed
Kaku Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 127
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts10 Mar 2008
Dalip Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 311
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 300, 307, 320, 324, 325
High Courts10 Mar 2008Dismissed
Smt. Murti Devi and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 PLR 662
Land Acquisition Act, 1894 — Section 12, 18, 30, 4, 5A
High Courts10 Mar 2008Allowed
Class India Ltd. and Another Vs A.K. Chopra and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 116
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts10 Mar 2008Dismissed
Commissioner of Income Tax Vs Nahar Export Ltd.
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0026
Income Tax Act, 1961 — Section 260A, 80AB