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Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 71 of 108

High Courts24 Mar 2008Dismissed

Dhan Raj and Another Vs Sat Pal and Another

Punjab And Haryana At Chandigarh · (2008) 4 CivCC 369 : (2008) 152 PLR 65

Civil Procedure Code, 1908 (CPC) — Section 35AHindu Succession Act, 1956 — Section 10, 17, 3, 8, 9Registration Act, 1908 — Section 17
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High Courts24 Mar 2008Dismissed

Ishrat Begum Vs Inspector of Customs

Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 368

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 23, 35, 50, 54
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High Courts20 Mar 2008

Naresh Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 2 PLR 768 : (2009) 4 SLR 368

Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 302, 323, 324, 325, 34
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High Courts20 Mar 2008

Shiv Kumar Vs Sanjiv Arora

Punjab And Haryana At Chandigarh · (2010) 2 BC 211 : (2010) Supp CivCC 305 : (2009) 4 RCR(Civil) 229 : (2010) 1 RCR(Criminal) 298

Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts20 Mar 2008Allowed

Ramu Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 158

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
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