COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 70 of 108

High Courts26 Mar 2008Dismissed

Commissioner of Income Tax Vs Hardwari Lal (Huf) and Others

Punjab And Haryana At Chandigarh · (2008) 219 CTR 583 : (2009) 312 ITR 151

Income Tax Act, 1961 — Section 155, 260A, 45Land Acquisition Act, 1894 — Section 18

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High Courts26 Mar 2008Dismissed

Lawyers's Chamber Welfare Association Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2008) 151 PLR 723 : (2008) 3 RCR(Civil) 781

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High Courts26 Mar 2008Dismissed

Mohan Lal Vs Dr. Harbans Singh and Others

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 701 : (2008) 151 PLR 339 : (2008) 3 RCR(Civil) 324 : (2008) 1 RCR(Rent) 644

East Punjab Urban Rent Restriction Act, 1949 — Section 13

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High Courts26 Mar 2008

Sardara Singh and Others Vs The Financial Commissioner and Others

Punjab And Haryana At Chandigarh · (2008) 151 PLR 297 : (2008) 2 RCR(Civil) 744

Constitution of India, 1950 — Article 226

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High Courts26 Mar 2008

Amar Kaur and Others Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 751

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406

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High Courts25 Mar 2008Allowed

Sucha Singh and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 284

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 460

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High Courts25 Mar 2008

Bhupinder Singh Vs State Bank of Patiala and Others

Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 124 : (2008) 4 RCR(Civil) 50

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 2, 2(1)

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High Courts25 Mar 2008Allowed

Sucha Singh and Another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 614

Penal Code, 1860 (IPC) — Section 460

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High Courts25 Mar 2008Dismissed

Sunita Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0190

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 201, 302

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High Courts25 Mar 2008Dismissed

Om Parkash Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 415

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 475Penal Code, 1860 (IPC) — Section 302

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High Courts25 Mar 2008Dismissed

Pusham Bansal Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2008) 220 CTR 312 : (2009) 316 ITR 256 : (2008) 173 TAXMAN 448

Income Tax Act, 1961 — Section 143, 144, 153, 260A

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High Courts25 Mar 2008Allowed

Rattan Singh Dalal Vs Haryana Financial Corporation and Another

Punjab And Haryana At Chandigarh · (2008) 3 PLR 145 : (2009) 1 RCR(Civil) 163

State Financial Corporations Act, 1951 — Section 29

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High Courts25 Mar 2008

Arvind Kumar Garg Vs State Bank of India and Others

Punjab And Haryana At Chandigarh · (2008) 2 PLR 596

Constitution of India, 1950 — Article 14

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High Courts25 Mar 2008Dismissed

Commissioner of Income Tax Vs Supreme Builders

Punjab And Haryana At Chandigarh · (2008) 217 CTR 281 : (2008) 303 ITR 1 : (2008) 174 TAXMAN 228

Income Tax Act, 1961 — Section 143, 260A

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High Courts25 Mar 2008Dismissed

Commissioner of Income Tax Vs Jai Parkash

Punjab And Haryana At Chandigarh · (2008) 217 CTR 77 : (2008) 171 TAXMAN 233

Income Tax Act, 1961 — Section 132, 139, 143, 158BB, 158BC

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High Courts25 Mar 2008Allowed

Harish Chand and Another Vs Rameshwar Dayal Mangla alias Ramesh Chand

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 758 : (2008) 151 PLR 411 : (2009) 5 RCR(Civil) 96 : (2008) 2 RCR(Rent) 103

Easements Act, 1882 — Section 52

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High Courts25 Mar 2008Allowed

Bhupinder Singh Vs The State Bank of Patiala

Punjab And Haryana At Chandigarh · AIR 2008 P&H 148 : (2008) 3 PLR 148

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 2

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High Courts25 Mar 2008Allowed

Hazara Singh and Others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 2 PLR 778

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 306

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High Courts25 Mar 2008Dismissed

Shanker Kumar Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 344

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts25 Mar 2008Allowed

Raghbir Singh Bal Vs Ravinder Kumar Bakshi and Others

Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 884

Criminal Procedure Code, 1973 (CrPC) — Section 482

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