High Courts31 Mar 2008Allowed
Shiv Das Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 573
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 68 of 108
High Courts31 Mar 2008Allowed
Smt. Lille Madanjit and Others Vs Land Acquisition Collector for Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2008) 2 PLR 648 : (2008) 3 RCR(Civil) 452
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts31 Mar 2008Dismissed
Commissioner of Income Tax Vs M.P. Singh
Punjab And Haryana At Chandigarh · (2008) 217 CTR 487 : (2008) 174 TAXMAN 423
Income Tax Act, 1961 — Section 142, 143, 147, 148, 260A
High Courts31 Mar 2008Dismissed
Punjab State Co-operative Supply and Marketing Federation Ltd. Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 217 CTR 550
Income Tax Act, 1961 — Section 143, 154, 260A, 84
High Courts31 Mar 2008
Rishab Agro Industries Vs The Appellate Authority and Others
Punjab And Haryana At Chandigarh · (2008) 4 BC 59 : (2008) 2 PLR 679
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 25
High Courts31 Mar 2008Dismissed
Balwan Singh Vs Smt. Brahmo
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 562 : (2008) 151 PLR 539 : (2008) 3 RCR(Civil) 386 : (2008) 3 RCR(Criminal) 249 : (2008) 3 RCR(Criminal) 386
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts31 Mar 2008
Kulwinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 418
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(iii), 482Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176
High Courts30 Mar 2008
Hari Singh and another Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 584
High Courts28 Mar 2008
Sandeep Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 392
Juvenile Justice Act, 1986 — Section 20
High Courts28 Mar 2008Allowed
Karam Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 52, 55, 57Negotiable Instruments Act, 1881 (NI) — Section 15
High Courts28 Mar 2008Allowed
Sohan Singh Vs Murti Rani and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 129 : (2008) 3 CivCC 711 : (2008) 2 PLR 591 : (2008) 3 RCR(Civil) 448
Civil Procedure Code, 1908 (CPC) — Section 11, 151Evidence Act, 1872 — Section 13, 40, 41, 44, 68Transfer of Property Act, 1882 — Section 59A, 91
High Courts28 Mar 2008Dismissed
Devinder Singh Vs Food Corporation of India and Others
Punjab And Haryana At Chandigarh · (2008) 118 FLR 208 : (2008) 3 LLJ 30 : (2008) 2 PLR 570 : (2008) 2 RCR(Civil) 434
Payment of Gratuity Act, 1972 — Section 4
High Courts28 Mar 2008Allowed
Smt. Anchi Devi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 218 CTR 11
Income Tax Act, 1961 — Section 142, 143, 147, 148, 153
High Courts28 Mar 2008Dismissed
M/s. Golden Iron and Steel Forging Vs Union of India and others
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0132
Constitution of India, 1950 — Article 13, 14, 19(1), 300ALand Acquisition Act, 1894 — Section 11, 17A, 18, 23, 23(1)National Highways Act, 1956 — Section 3, 3A, 3A(1), 3C, 3C(1)
High Courts28 Mar 2008
Ven. Jampel Gyastso and another Vs Post Graduate Institute of Medical Education and Research, Chandigarh (P.G.I.) and another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 297
High Courts28 Mar 2008Dismissed
Commissioner of Income Tax Vs Smt. Anchi Devi
Punjab And Haryana At Chandigarh · (2008) 218 CTR 16 : (2008) 171 TAXMAN 228
Income Tax Act, 1961 — Section 142, 143, 147, 148, 153
High Courts28 Mar 2008Allowed
Satish Kumar Ahuja Vs Punjab Financial Corporation
Punjab And Haryana At Chandigarh · AIR 2008 P&H 167 : (2008) 3 PLR 156 : (2009) 1 RCR(Civil) 166
General Clauses Act, 1897 — Section 10State Financial Corporations Act, 1951 — Section 29
High Courts28 Mar 2008Allowed
Dalbir Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 03 P&H CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52, 55, 57
High Courts28 Mar 2008Dismissed
Baljit Kaur and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 545 : (2008) 2 DMC 861 : (2008) 151 PLR 326 : (2008) 3 RCR(Civil) 109
Hindu Marriage Act, 1955 — Section 15, 5, 8Special Marriage Act, 1954 — Section 15
High Courts28 Mar 2008Dismissed
Sangrur Milk Products Private Limited and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 157
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17State Financial Corporations Act, 1951 — Section 29