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Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 63 of 108

High Courts21 Apr 2008

Jasbir Kaur Vs Kuljit Singh

Punjab And Haryana At Chandigarh · AIR 2008 P&H 168 : (2008) 3 PLR 192 : (2008) 2 RCR(Civil) 929

Civil Procedure Code, 1908 (CPC) — Section 96Contempt of Courts Act, 1971 — Section 11, 12, 2Hindu Marriage Act, 1955 — Section 11, 13, 13B, 15, 17
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High Courts21 Apr 2008Dismissed

Mithoo Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 886

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 34, 452, 46, 460
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High Courts10 Apr 2008

Som Nath Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 510

Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 376
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High Courts10 Apr 2008Allowed

Satish Kumar Vs Mohan Singh Gidda

Punjab And Haryana At Chandigarh · (2008) 4 BC 676 : (2008) 3 CivCC 314 : (2008) 151 PLR 542 : (2008) 3 RCR(Civil) 293 : (2008) 3 RCR(Criminal) 163

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
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