COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2008

2,153 judgments · page 65 of 108

High Courts08 Apr 2008

Dr. Jasbir Singh Mann Vs Mrs. Ana Cidaliza Columna Ohri and Others

Punjab And Haryana At Chandigarh · (2009) 3 CivCC 44 : (2009) 154 PLR 288 : (2009) 2 RCR(Civil) 940 : (2009) 1 RCR(Rent) 514

East Punjab Urban Rent Restriction Act, 1949 — Section 13

Read judgment

High Courts08 Apr 2008Dismissed

Amar Singh Vs Haryana Urban Development Authority and Others

Punjab And Haryana At Chandigarh · (2009) 2 PLR 105 : (2008) 2 RCR(Civil) 437

Constitution of India, 1950 — Article 226

Read judgment

High Courts08 Apr 2008Dismissed

Union of India (UOI) and Another Vs Vinod Kumar and Another

Punjab And Haryana At Chandigarh · (2008) 2 PLR 581

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227

Read judgment

High Courts08 Apr 2008Dismissed

Krishan Dev Dhiman Vs Mahesh Bhatia and Others

Punjab And Haryana At Chandigarh · (2008) 152 PLR 23 : (2009) 1 RCR(Civil) 229 : (2009) 1 RCR(Civil) 202

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3

Read judgment

High Courts08 Apr 2008

Dr. Pushpa Lata Mittal Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 418

Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 312, 313, 314, 316

Read judgment

High Courts08 Apr 2008Dismissed

Commissioner of Income Tax Vs Bhoop Ram Dagar, HUF, Chet Ram Dagar, HUF, Rohtash Singh Dagar, HUF and Bharat Lal Dagar, HUF

Punjab And Haryana At Chandigarh · (2009) 312 ITR 157

Income Tax Act, 1961 — Section 260A

Read judgment

High Courts08 Apr 2008Allowed

Jasjit Singh Bakshi and Others Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 111

Criminal Procedure Code, 1973 (CrPC) — Section 482

Read judgment

High Courts08 Apr 2008Dismissed

Raj Kumar Mangla Vs Asstt. Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0003

Income Tax Act, 1961 — Section 131, 132, 16, 17, 18

Read judgment

High Courts07 Apr 2008

Mohinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 767

Penal Code, 1860 (IPC) — Section 406, 420

Read judgment

High Courts07 Apr 2008Dismissed

Kishan Chand Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 726

Penal Code, 1860 (IPC) — Section 420, 467

Read judgment

High Courts07 Apr 2008

Amir Chand and another Vs Prem Chand

Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 491

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420

Read judgment

High Courts07 Apr 2008Dismissed

Punjab and Sind Bank Vs Debts Recovery Appellate Tribunal

Punjab And Haryana At Chandigarh · (2008) 3 PLR 159

Read judgment

High Courts07 Apr 2008Dismissed

Punjab Mandi Board and Another Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · (2008) 3 PLR 178 : (2008) 3 RCR(Civil) 714

Constitution of India, 1950 — Article 226

Read judgment

High Courts07 Apr 2008Allowed

The New India Assurance Company Ltd. Vs Krishna Devi and Others

Punjab And Haryana At Chandigarh · (2009) ACJ 54 : (2008) 151 PLR 606 : (2008) 4 RCR(Civil) 652

Read judgment

High Courts07 Apr 2008Dismissed

Kishan Chand Vs State of Haryana and another

Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 436

Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 397, 397(1)Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

Read judgment

High Courts07 Apr 2008

Amir Chand and Another Vs Prem Chand

Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 797

Penal Code, 1860 (IPC) — Section 406, 420

Read judgment

High Courts07 Apr 2008

Lakhmi Vs Mahavir and another

Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 288

Read judgment

High Courts04 Apr 2008Dismissed

Jaswant Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 400

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(e)

Read judgment

High Courts04 Apr 2008Dismissed

Paras Holidays Pvt. Ltd. and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 2009 P&H 9 : (2008) 152 PLR 393 : (2009) 4 RCR(Civil) 367

Constitution of India, 1950 — Article 226Legal Services Authorities Act, 1987 — Section 22A, 22C

Read judgment

High Courts04 Apr 2008Dismissed

Commissioner of Income Tax Vs Anil Kumar Arya

Punjab And Haryana At Chandigarh · (2008) 217 CTR 484 : (2009) 310 ITR 205

Income Tax Act, 1961 — Section 143, 194C, 199, 203, 260A

Read judgment