High Courts23 Apr 2008Dismissed
Pishori Lal Vs Sh. Thakur Ji and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 316 : (2008) 3 RCR(Civil) 9 : (2008) 1 RCR(Rent) 495
East Punjab Urban Rent Restriction Act, 1949 — Section 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2008
2,153 judgments · page 62 of 108
High Courts23 Apr 2008
Swaran Singh Vs Bagga Singh
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 58 : (2008) 152 PLR 808 : (2008) 4 RCR(Civil) 426
High Courts23 Apr 2008Dismissed
Hira Chand Vs Sukhdev Raj Jain and Another
Punjab And Haryana At Chandigarh · (2008) 3 PLR 209 : (2008) 3 RCR(Civil) 661 : (2008) 2 RCR(Rent) 80
Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 109
High Courts23 Apr 2008Allowed
Hanif Ali and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 261
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 392, 394, 397
High Courts23 Apr 2008
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0004
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2(xi), 2(xi)(b), 2(xv), 2(xvi), 2(xxiii)
High Courts22 Apr 2008Allowed
State of Punjab Vs Sharinder Pal Puri
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 83
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 244, 245, 245(1)
High Courts22 Apr 2008Disposed Off
Commissioner of Income Tax, Faridabad Vs Darshan Kumar
Punjab And Haryana At Chandigarh · (2008) 173 TAXMAN 260
Income Tax Act, 1961 — Section 143(3), 147, 148, 260A
High Courts22 Apr 2008Allowed
Mukesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 733
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 302
High Courts22 Apr 2008Dismissed
Commissioner of Income Tax Vs Liberty Group Marketing Division
Punjab And Haryana At Chandigarh · (2008) 220 CTR 194 : (2009) 315 ITR 125
Income Tax Act, 1961 — Section 256, 30, 31, 32, 33
High Courts22 Apr 2008Dismissed
New India Assurance Company Limited Vs Usha Yadav and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 313 : (2008) 3 RCR(Civil) 111
High Courts22 Apr 2008
Rajesh Bhatia Vs Chairman HN Municipalities Election Tribunal etc.
Punjab And Haryana At Chandigarh · (2009) 1 LLR 221 : (2008) 4 RCR(Civil) 36
High Courts22 Apr 2008Allowed
P.C. Wadhwa and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 3 PLR 214 : (2008) 4 RCR(Civil) 538
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 18, 23, 31, 34
High Courts22 Apr 2008Allowed
Mahesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0046
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 51, 52, 55, 57
High Courts22 Apr 2008Allowed
Amar Singh @ Kabu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 653
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts22 Apr 2008Dismissed
Sajiv Vohra (HUF) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 316 ITR 267
Income Tax Act, 1961 — Section 148
High Courts21 Apr 2008Dismissed
Rajbir Singh alias Raja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 323, 354, 376, 511
High Courts21 Apr 2008Allowed
Prem Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 335
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Essential Commodities Act, 1955 — Section 7
High Courts21 Apr 2008Dismissed
Commissioner of Income Tax Vs Kartar Singh
Punjab And Haryana At Chandigarh · (2008) 04 P&H CK 0120
Income Tax Act, 1961 — Section 143(3), 260A
High Courts21 Apr 2008
State of Punjab and others Vs R.P.Monga
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 360
High Courts21 Apr 2008
Dalip Kaur Vs Zora Singh
Punjab And Haryana At Chandigarh · (2010) 5 RCR(Civil) 609