High Courts27 Nov 2007
Dharampal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 951
Penal Code, 1860 (IPC) — Section 326, 363, 366, 366A, 376
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 10 of 93
High Courts27 Nov 2007Dismissed
Subash Chand Jain and Others Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · AIR 2008 P&H 99 : (2008) 1 CTLJ 437 : (2008) 149 PLR 552 : (2008) 2 RCR(Civil) 303
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 62
High Courts27 Nov 2007Allowed
Johnson Matthey India Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 20 VST 557
Constitution of India, 1950 — Article 226Haryana General Sales Tax Rules, 1975 — Rule 28C
High Courts27 Nov 2007Allowed
Shashi Arora Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 19
Constitution of India, 1950 — Article 226, 227
High Courts27 Nov 2007
Sunta Devi Vs Commissioner, Rohtak Division, Rohtak
Punjab And Haryana At Chandigarh · (2009) 1 LLR 650 : (2008) 1 RCR(Civil) 720
High Courts26 Nov 2007Allowed
Ranbir Singh and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) CriLJ 1888
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 452, 498A, 506
High Courts26 Nov 2007Dismissed
Harjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 447
Punjab State Co-operative Service (Class II) Rules, 1958 — Rule 9(b)
High Courts23 Nov 2007Dismissed
Darshan Lal Vs Ram Parshad
Punjab And Haryana At Chandigarh · (2008) 2 PLR 740 : (2008) 2 RCR(Civil) 498
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts23 Nov 2007Dismissed
Sohan Lal Vs D.S. Jaspal, IAS, Secretary to Govt. of Punjab
Punjab And Haryana At Chandigarh · (2008) 149 PLR 351
High Courts23 Nov 2007Dismissed
Ravinder Singh Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 334
High Courts23 Nov 2007Dismissed
Karnail Singh Randhawa Vs Jagir Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 519
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 128, 140, 141, 145, 42
High Courts23 Nov 2007Dismissed
Udham Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 353
High Courts23 Nov 2007Allowed
Gian Singh Cycle Wala Vs Sukhwinder Kaur
Punjab And Haryana At Chandigarh · (2008) 149 PLR 682 : (2008) 1 RCR(Civil) 761 : (2008) 1 RCR(Rent) 106
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Nov 2007
Hisar Cement Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 20 VST 883
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 3(1)(o)
High Courts22 Nov 2007
Gurdial Chand Sharma Vs Satish Mahendru and others
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Civil) 366
High Courts22 Nov 2007Dismissed
Tarn Taran Primary Cooperative Agricultural Development Bank Ltd. Vs Financial Commissioner Cooperation and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 255 : (2009) 5 RCR(Civil) 484
Constitution of India, 1950 — Article 226, 227
High Courts22 Nov 2007Dismissed
Vinod Kumar alias Bittu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 795
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Probation of Offenders Act, 1958 — Section 4(1)Punjab Excise Act, 1914 — Section 61(1)(a)
High Courts22 Nov 2007Allowed
Sattey alias Satbir Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 794
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts22 Nov 2007Dismissed
Sandesh Kumar Sethi and Another Vs Tilak Raj Sharma and Another
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 765 : (2009) 1 CivCC 196 : (2008) 152 PLR 449 : (2009) 1 RCR(Civil) 259 : (2008) 2 RCR(Rent) 550
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts21 Nov 2007Dismissed
Dhian Singh and Others Vs Sheela Devi and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 342 : (2008) 149 PLR 801 : (2008) 1 RCR(Civil) 792
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 41