High Courts29 Nov 2007Dismissed
Premo Devi Vs Uttar Haryana Bijli Vitran Nigam Ltd. and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 692
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 9 of 93
High Courts29 Nov 2007Dismissed
Delhi Punjab Goods Carrier Pvt. Ltd. Vs Bank of Baroda
Punjab And Haryana At Chandigarh · AIR 2008 P&H 107
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts29 Nov 2007Allowed
Nachhatro Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 638
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 15, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50(4)
High Courts29 Nov 2007
Jagjit Kaur Vs Ravinder Singh Kalsi
Punjab And Haryana At Chandigarh · (2007) 2 FJCC 466 : (2008) 1 Marr.LJ 512
High Courts29 Nov 2007Dismissed
Satya Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 117 FLR 713 : (2008) 149 PLR 689
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts29 Nov 2007
Jarnail Singh Vs State (U.T. Chandigarh)
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 346
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts29 Nov 2007Dismissed
Ram Kumar Vs Ramdia and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 357
Succession Act, 1925 — Section 63
High Courts28 Nov 2007Allowed
Karam Singh (Deceased) through his Legal Heirs Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · (2008) 3 CivCC 438 : (2008) 3 PLR 7 : (2008) 2 RCR(Civil) 477
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 97
High Courts28 Nov 2007Dismissed
Sudama Devi and Others Vs Kewal Ram and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 96 : (2008) 149 PLR 444 : (2008) 2 RCR(Civil) 72
Penal Code, 1860 (IPC) — Section 304A
High Courts28 Nov 2007
Meena and Others Vs Kanwarjit Singh and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 451 : (2008) 2 RCR(Civil) 75
Motor Vehicles Act, 1939 — Section 110A
High Courts28 Nov 2007Dismissed
Dr. Attar Singh Sangwan Vs Banarshi Dass and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 384 : (2008) 1 RCR(Rent) 361
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts28 Nov 2007
Ram Sarup and Others Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 461
High Courts28 Nov 2007
Alka Dhawan @ Shashi and others Vs Sunil Dhawan and another
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 786
High Courts28 Nov 2007Dismissed
Jaswinder Kaur Vs Harvinder Singh
Punjab And Haryana At Chandigarh · (2008) 149 PLR 559
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts28 Nov 2007
J.P.S. Sandhu Vs M/s Patiala Auto Enterprises etc.
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 654 : (2008) 1 RCR(Criminal) 595
Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts28 Nov 2007
Ashok Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 481
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts28 Nov 2007Allowed
J.P.S. Sandhu Vs M/s. Patiala Auto Enterprises etc.
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0022
Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts28 Nov 2007
Parkash Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 483
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 306
High Courts28 Nov 2007
Kehar Singh Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2008) 149 PLR 355 : (2008) 3 RCR(Civil) 428
Civil Procedure Code, 1908 (CPC) — Section 141, 148
High Courts27 Nov 2007
Parkash Vs Addl Civil Judge (Sr.Divn), Jind and others
Punjab And Haryana At Chandigarh · (2009) 1 LLR 209 : (2008) 1 RCR(Civil) 683