High Courts19 Nov 2007Dismissed
National Insurance Company Ltd. Vs Gurmit Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0128
Employees Compensation Act, 1923 — Section 4A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2007
1,851 judgments · page 12 of 93
High Courts19 Nov 2007Allowed
Rajia alias Ratia (Smt.) Vs Bala Devi and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 351 : (2008) 3 RCR(Civil) 23
Haryana Panchayati Raj Act, 1994 — Section 69(2)
High Courts19 Nov 2007Dismissed
Surjit Kaur Vs Harchand Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 634 : (2008) 4 RCR(Civil) 65
High Courts19 Nov 2007Dismissed
Rajan Verma Vs Union of India (UOI), Ministry of Finance, Banking Division and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 253 : (2008) 2 RCR(Civil) 610
Constitution of India, 1950 — Article 226, 227Right to Information Act, 2005 — Section 8
High Courts19 Nov 2007Dismissed
Pran Nath Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0091
Foreign Exchange Regulation Act, 1973 — Section 40, 51, 63, 64, 9
High Courts19 Nov 2007Allowed
Kirpal Singh Vs Bank of India
Punjab And Haryana At Chandigarh · (2008) 2 PLR 331 : (2008) 1 RCR(Civil) 790 : (2008) 1 RCR(Rent) 187
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27East Punjab Urban Rent Restriction Act, 1949 — Section 2(dd)
High Courts19 Nov 2007Allowed
Madan Lal @ Balwant Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 635
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482Penal Code, 1860 (IPC) — Section 120B, 379, 420, 467, 468
High Courts19 Nov 2007Dismissed
Ajay Enterprises Ltd. and Others Vs Sunder Dass and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts17 Nov 2007Dismissed
Om Parkash and Another Vs Secretary, Ministry of Railways and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 252 : (2008) 2 RCR(Civil) 410 : (2008) 3 SLJ 476
High Courts17 Nov 2007Allowed
Anshul Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 1 DMC 615 : (2008) 1 RCR(Criminal) 356
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts17 Nov 2007Allowed
Joginder Singh Vs Arvinder Kaur
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 640 : (2008) 2 PLR 800 : (2008) 2 RCR(Civil) 147
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts16 Nov 2007
Roshan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0133
Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Nov 2007
Gurdeep Kaur Vs Tarsem Singh and Others
Punjab And Haryana At Chandigarh · (2009) ACJ 314 : (2008) 149 PLR 362 : (2008) 2 RCR(Civil) 774
High Courts16 Nov 2007Dismissed
Jaswinder Singh Bhui Vs Additional Registrar (C) Cooperative Societies and Others
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0105
Punjab Co-operative Societies Act, 1961 — Section 54
High Courts16 Nov 2007Dismissed
Harnek Singh Vs Kansi Ram
Punjab And Haryana At Chandigarh · (2008) 149 PLR 210
High Courts16 Nov 2007
Indrasan Parsad Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2007) 11 P&H CK 0093
Industrial Disputes Act, 1947 — Section 10, 36
High Courts16 Nov 2007Dismissed
Amar Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 12 : (2008) 2 RCR(Civil) 43 : (2009) 2 SLR 128
Constitution of India, 1950 — Article 31APunjab Village Common Lands (Regulation) Act, 1961 — Section 4(1)(a)
High Courts16 Nov 2007
Housing Board Haryana Vs Suresh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 218 : (2008) 3 RCR(Civil) 865 : (2008) 2 RCR(Rent) 115
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts16 Nov 2007Dismissed
Prem Nath Vs Shadi Lal Tayal
Punjab And Haryana At Chandigarh · (2008) 149 PLR 479 : (2008) 3 RCR(Civil) 300 : (2008) 1 RCR(Rent) 625
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts15 Nov 2007Allowed
Sewa Ram Vs Bharat Petroleum Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 239(1) : (2008) 2 RCR(Civil) 317
Constitution of India, 1950 — Article 14Penal Code, 1860 (IPC) — Section 147, 148, 186, 294, 323