High Courts09 Nov 2004
Daba Prashad Ghosh Vs Banwari Lal and Others
Punjab And Haryana At Chandigarh · (2006) ACJ 516 : (2005) 2 CivCC 212 : (2005) 139 PLR 826 : (2005) 2 RCR(Civil) 464
Motor Vehicles Act, 1939 — Section 110A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 8 of 69
High Courts08 Nov 2004Dismissed
Sinder Pal Singh Vs Nirpal Singh and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 871 : (2005) 1 RCR(Rent) 458
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts08 Nov 2004
National Insurance Co. Ltd. Vs Parveen Kumar and Others
Punjab And Haryana At Chandigarh · (2005) ACJ 1178 : (2005) 139 PLR 230 : (2005) 1 RCR(Civil) 485
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(4), 149(5)
High Courts08 Nov 2004Dismissed
Sikandar Singh Vs Harjit Pal Singh
Punjab And Haryana At Chandigarh · (2005) 139 PLR 591
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts05 Nov 2004Allowed
Ravi Dutt Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 556 : (2005) 1 RCR(Criminal) 155
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 437(3)(b), 439(2)Penal Code, 1860 (IPC) — Section 120B, 308, 323, 341, 363A
High Courts05 Nov 2004Dismissed
Goyal Steel Industries and Others Vs Sangram Singh Sandhawalia and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 320 : (2005) 1 RCR(Rent) 187
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts05 Nov 2004Dismissed
Harchand Singh (Deceased) and Others Vs Amar Singh and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 860 : (2005) 2 RCR(Civil) 31
Specific Relief Act, 1963 — Section 14(1)
High Courts04 Nov 2004
Harish Kumar Singal Vs Asstt. Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 144 TAXMAN 449
Income Tax Act, 1961 — Section 132, 158BC, 260A, 69
High Courts04 Nov 2004Dismissed
Harish Kumar Singal Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 193 CTR 265 : (2005) 276 ITR 355
Income Tax Act, 1961 — Section 158BB, 260A
High Courts04 Nov 2004Dismissed
Mahesh Kumar Singal Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 193 CTR 271
Income Tax Act, 1961 — Section 158BB, 260A
High Courts03 Nov 2004Allowed
Dalip Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 381 : (2005) 1 RCR(Criminal) 479
Penal Code, 1860 (IPC) — Section 304B
High Courts03 Nov 2004Dismissed
Shakuntla Jain and Others Vs Amar Kaur (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2005) 140 PLR 339 : (2005) 2 RCR(Civil) 30
High Courts03 Nov 2004Allowed
Ritu Gupta and Another Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 688 : (2005) 1 RCR(Civil) 287
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 90
High Courts03 Nov 2004Allowed
Vikram Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 311 : (2005) 1 RCR(Civil) 445
Haryana Canal and Drainage Act, 1974 — Section 17(1), 20
High Courts03 Nov 2004
Mohinder Kumar Seth Vs Darshan Lal Kansal and others
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 339
High Courts03 Nov 2004Dismissed
Gurbalwinder Singh Vs Baljit Kaur and Another
Punjab And Haryana At Chandigarh · (2005) 1 DMC 595 : (2005) 139 PLR 550 : (2005) 1 RCR(Civil) 551
Hindu Marriage Act, 1955 — Section 13(1)
High Courts03 Nov 2004Allowed
Gurdeep Kaur Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 222 : (2005) 2 RCR(Criminal) 205
Penal Code, 1860 (IPC) — Section 34, 406
High Courts03 Nov 2004Dismissed
Swarna Devi and Others Vs Mahant Nath Ram Sharma
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 484 : (2005) 140 PLR 623 : (2005) 2 RCR(Civil) 358
High Courts03 Nov 2004Dismissed
Municipal Corporation Vs Ram Lubhaya
Punjab And Haryana At Chandigarh · (2005) 140 PLR 190 : (2005) 1 RCR(Civil) 823
Punjab Municipal Corporation Act, 1976 — Section 91, 96
High Courts02 Nov 2004Allowed
Winsome Textiles Industries Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2005) 199 CTR 466 : (2005) 278 ITR 470
Finance Act, 1990 — Section 28Income Tax Act, 1961 — Section 37(2A), 80, 80A(2), 80HH