High Courts17 Nov 2004
Deep Hire Purchase (P) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 144 TAXMAN 417
Income Tax Act, 1961 — Section 194A, 2, 260A, 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 7 of 69
High Courts17 Nov 2004
Gram Panchayat Vs Additional Director, Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 464 : (2005) 2 RCR(Civil) 264
High Courts17 Nov 2004
Kahna Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 462 : (2005) 3 CLR 328 : (2005) 1 RCR(Criminal) 273
High Courts17 Nov 2004
Sanjay Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 RCR(Criminal) 249
High Courts17 Nov 2004Allowed
M.R. Engineering Works Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 121 : (2005) 139 PLR 308 : (2005) 1 RCR(Civil) 318
Constitution of India, 1950 — Article 15
High Courts17 Nov 2004
Madan Gopal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 141 PLR 598 : (2005) 3 RCR(Civil) 644
Constitution of India, 1950 — Article 226, 227Haryana Ceiling on Land Holdings Act, 1972 — Section 12(4), 8(1)
High Courts17 Nov 2004Allowed
Paramjit Kaur and Others Vs Rajesh Chauhan and Another
Punjab And Haryana At Chandigarh · (2005) 140 PLR 357 : (2005) 2 RCR(Civil) 49
High Courts17 Nov 2004Dismissed
Ved Parkash Sarogi and Others Vs The Oriental Bank of Commerce
Punjab And Haryana At Chandigarh · (2006) 143 PLR 138
Transfer of Property Act, 1882 — Section 41, 54
High Courts17 Nov 2004Dismissed
Swinder Kaur and Others Vs Dalbir Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 348 : (2005) 2 RCR(Civil) 70
High Courts17 Nov 2004Allowed
Avtar Singh Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2005) 139 PLR 770 : (2005) 2 RCR(Civil) 460
Constitution of India, 1950 — Article 226
High Courts17 Nov 2004Dismissed
Balwant Vs Jai Singh and Another
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 142 : (2005) 1 RCR(Criminal) 583
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137(2), 138, 482
High Courts17 Nov 2004Dismissed
Deep Hire Purchase P. Ltd. Vs Commissioner of Interest-tax (Appeals)
Punjab And Haryana At Chandigarh · (2005) 195 CTR 174 : (2005) 274 ITR 69
Income Tax Act, 1961 — Section 194A, 260AInterest Tax Act, 1974 — Section 2(7), 21, 4(2)
High Courts16 Nov 2004Dismissed
Narotam Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 388 : (2005) 1 RCR(Criminal) 321
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts16 Nov 2004
Laxmi Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2005) 2 PLR 844 : (2005) 2 RCR(Civil) 675
High Courts09 Nov 2004Dismissed
Ranbir Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 13 CriminalCC 474 : (2005) 1 RCR(Criminal) 482
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Nov 2004Dismissed
Ranjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 524 : (2005) 1 RCR(Criminal) 314
Criminal Procedure Code, 1973 (CrPC) — Section 172, 482, 82Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 15(c), 2, 25Penal Code, 1860 (IPC) — Section 420, 468, 469, 471, 474
High Courts09 Nov 2004
Chander Bhushan Anand and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 400 : (2004) 2 RCR(Rent) 596
Constitution of India, 1950 — Article 14, 19, 21East Punjab Urban Rent Restriction Act, 1949 — Section 2, 3
High Courts09 Nov 2004Allowed
Smt. Kamlesh Jain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 397
High Courts09 Nov 2004
Manoj Kumar Vs C.B.I.SIC-II, New Delhi
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 265
High Courts09 Nov 2004Dismissed
Mehar Singh Vs Hardeep Kaur and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 234 : (2005) 139 PLR 662 : (2005) 1 RCR(Civil) 82