COURT ARCHIVE
1,369 judgments · page 10 of 69
Punjab And Haryana At Chandigarh · (2005) 105 FLR 449 : (2005) 2 LLJ 917 : (2005) 139 PLR 488 : (2005) 1 RCR(Civil) 584
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 352 : (2005) 1 RCR(Criminal) 269
Punjab And Haryana At Chandigarh · (2005) 4 BC 168 : (2005) 2 CivCC 316 : (2005) 139 PLR 859 : (2005) 2 RCR(Civil) 438
Punjab And Haryana At Chandigarh · (2006) 142 PLR 352(1) : (2005) 4 RCR(Civil) 328
Punjab And Haryana At Chandigarh · (2005) 140 PLR 67 : (2005) 1 RCR(Civil) 402
Punjab And Haryana At Chandigarh · (2005) 139 PLR 700
Punjab And Haryana At Chandigarh · (2005) 139 PLR 191 : (2005) 3 RCR(Civil) 180
Punjab And Haryana At Chandigarh · (2005) 2 ICC 507 : (2005) 1 PLR 700 : (2005) 1 RCR(Civil) 292
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 702 : (2005) 139 PLR 663
Punjab And Haryana At Chandigarh · (2005) 140 PLR 87
Punjab And Haryana At Chandigarh · (2005) 1 AICLR 432 : (2005) 1 RCR(Criminal) 158
Punjab And Haryana At Chandigarh · (2005) 141 PLR 381
Punjab And Haryana At Chandigarh · (2006) 202 CTR 347 : (2005) 279 ITR 353
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 216 : (2005) 1 RCR(Criminal) 65
Punjab And Haryana At Chandigarh · (2005) 3 CLR 279 : (2005) 1 RCR(Criminal) 172
Punjab And Haryana At Chandigarh · (2008) 1 ICC 555 : (2008) 1 PLR 714
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 259 : (2005) 139 PLR 862
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 475 : (2005) 139 PLR 273
Punjab And Haryana At Chandigarh · (2005) 2 ESC 1310 : (2005) 1 ILR (P&H) 143 : (2005) 3 SLJ 354
Punjab And Haryana At Chandigarh · AIR 2005 P&H 100 : (2005) 1 ILR (P&H) 367 : (2005) 139 PLR 665 : (2005) 1 RCR(Civil) 92