High Courts09 Aug 2004
Commissioner of Income Tax Vs Swastika Metal Works
Punjab And Haryana At Chandigarh · (2004) 191 CTR 390
Income Tax Act, 1961 — Section 40
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 27 of 69
High Courts09 Aug 2004Dismissed
Kesar Chand and Another Vs Lachhman Singh
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 687 : (2004) 138 PLR 412 : (2005) 1 RCR(Rent) 192
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts09 Aug 2004Dismissed
Balwinder Singh and Another Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 115 : (2004) 138 PLR 826 : (2004) 4 RCR(Civil) 652
Evidence Act, 1872 — Section 71
High Courts09 Aug 2004Allowed
Rita and Another Vs Haroon Ali and Others
Punjab And Haryana At Chandigarh · (2005) 2 ACC 90 : (2006) ACJ 474 : (2005) 140 PLR 666 : (2004) 4 RCR(Civil) 209
High Courts09 Aug 2004
Harcharan Dass Textile Mills (Knitters) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 141 TAXMAN 300
Income Tax Act, 1961 — Section 234B, 260A, 48
High Courts09 Aug 2004
Harcharan Dass Textile Mills (Knitters) Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 192 CTR 599 : (2005) 272 ITR 580 : (2004) 141 TAXMAN 300
Income Tax Act, 1961 — Section 260A, 48
High Courts06 Aug 2004
Ramji Lal and others Vs Babu Lal
Punjab And Haryana At Chandigarh · (2005) 2 CurLJ 235 : (2005) 1 ICC 14 : (2005) 2 LJR 751 : (2004) 4 RCR(Civil) 567
High Courts06 Aug 2004Dismissed
Commissioner of Income Tax Vs Vinod Viyogi
Punjab And Haryana At Chandigarh · (2004) 191 CTR 173 : (2005) 274 ITR 373 : (2004) 140 TAXMAN 711
Income Tax Act, 1961 — Section 260A, 69A
High Courts06 Aug 2004Allowed
Sat Pal Singh Vs Assistant Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 190 CTR 400 : (2005) 274 ITR 172
Income Tax Act, 1961 — Section 154, 253, 254(1)
High Courts05 Aug 2004Dismissed
Bhagat Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 15 CriminalCC 56 : (2005) 2 RCR(Criminal) 661
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts05 Aug 2004Dismissed
Commissioner of Income Tax Vs Haryana Minerals Ltd.
Punjab And Haryana At Chandigarh · (2004) 192 CTR 605 : (2005) 274 ITR 487
Income Tax Act, 1961 — Section 256(2)
High Courts05 Aug 2004Dismissed
Baldev Singh etc. Vs Kamaljit Kaur etc.
Punjab And Haryana At Chandigarh · (2004) 3 ACC 730 : (2005) ACJ 660 : (2004) 2 ILR (P&H) 616 : (2004) 138 PLR 255 : (2004) 4 RCR(Civil) 130
Motor Vehicles Act, 1988 — Section 173, 173(1)
High Courts05 Aug 2004Dismissed
Hargopal Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 191 CTR 168 : (2005) 273 ITR 507
Income Tax Act, 1961 — Section 145(2), 260A
High Courts05 Aug 2004Dismissed
Vijay Kumar Vs Sushil Kumar and Others
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 21 : (2005) 2 CivCC 320 : (2005) 2 CivCC 21 : (2005) 139 PLR 855 : (2005) 1 RCR(Rent) 336
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 15(5)Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(5), 15(6)Registration Act, 1908 — Section 17
High Courts05 Aug 2004Allowed
Marigold Engineers (P) Ltd. Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 191 CTR 103 : (2005) 274 ITR 17 : (2004) 4 RCR(Civil) 277
Finance (No. 2) Act, 1998 — Section 91, 93
High Courts05 Aug 2004
Ram Kishan and another Vs Additional Director, Consolidation of Holdings, Punjab and others
Punjab And Haryana At Chandigarh · (2005) 2 LJR 629 : (2004) 4 RCR(Civil) 493
High Courts05 Aug 2004
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 324 : (2004) 4 RCR(Criminal) 674
High Courts05 Aug 2004Dismissed
Mahabir alias Bhira Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 2 LLJ 391
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 25F
High Courts04 Aug 2004Allowed
Mahabir and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 291 : (2004) 4 RCR(Criminal) 485
Penal Code, 1860 (IPC) — Section 307, 308, 323, 325, 34
High Courts04 Aug 2004Dismissed
Ravinder Kaur and Others Vs Jagmohan Singh and Others
Punjab And Haryana At Chandigarh · AIR 2005 P&H 56 : (2005) 1 CivCC 250 : (2005) 139 PLR 122 : (2004) 4 RCR(Civil) 519
Registration Act, 1908 — Section 17