High Courts12 Aug 2004Allowed
Yash Pal Handa Vs Smt. Saroj Handa
Punjab And Haryana At Chandigarh · (2006) 1 CivCC 83 : (2005) 141 PLR 763 : (2005) 4 RCR(Civil) 806
Hindu Marriage Act, 1955 — Section 13B, 24
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 25 of 69
High Courts12 Aug 2004Allowed
Puja Saxena Vs Kurukshetra University and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 886
High Courts12 Aug 2004
S. Alwinder Singh Pakhoke Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 473 : (2004) 138 PLR 651 : (2004) 4 RCR(Civil) 199
Constitution of India, 1950 — Article 226, 324Sikh Gurdwaras Act, 1925 — Section 45(1), 47ASikh Gurdwaras Election Enquiries Rules, 1925 — Rule 3, 58
High Courts12 Aug 2004Dismissed
S. Nihal Singh Motors and Others Vs Shama Malhotra etc.
Punjab And Haryana At Chandigarh · (2004) 3 CivCC 681 : (2004) 2 ILR (P&H) 459 : (2004) 138 PLR 389 : (2005) 1 RCR(Criminal) 40 : (2004) 2 RCR(Rent) 461
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts12 Aug 2004
Jagtar Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2004) 3 CCC 195
High Courts12 Aug 2004
Harbans Lal Vs Manohar Lal and others
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 247 : (2004) 4 RCR(Criminal) 430
High Courts12 Aug 2004Allowed
H.M.T. Ltd., Tractors Division Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2005) 274 ITR 544
Income Tax Act, 1961 — Section 203, 260A, 272A(2)Income Tax Rules, 1962 — Rule 31
High Courts12 Aug 2004
HMT Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 191 CTR 62
Income Tax Act, 1961 — Section 203, 260A, 272A
High Courts11 Aug 2004Allowed
Narotam Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 468 : (2004) 4 RCR(Criminal) 672
High Courts11 Aug 2004Allowed
Mahant Pritam Singh Chela of Mahant Basant Singh Vs Gurdwara Sahib Patashahi Naumi and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 566 : (2005) 2 RCR(Civil) 265
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 12, 9Sikh Gurdwaras Act, 1925 — Section 12(11) , 25A
High Courts11 Aug 2004Dismissed
The Market Committee and Another Vs General Trade Supplies
Punjab And Haryana At Chandigarh · (2004) 138 PLR 822 : (2005) 1 RCR(Civil) 19
Contract Act, 1872 — Section 70Limitation Act, 1963 — Section 15(2)Punjab Agricultural Produce Markets Act, 1961 — Section 18, 31, 35(1)
High Courts11 Aug 2004Dismissed
Chhotey Lal and Others Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 192 : (2004) 138 PLR 835 : (2004) 2 RCR(Rent) 450
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15
High Courts11 Aug 2004Allowed
State Bank of India Vs Simco Engg. Works
Punjab And Haryana At Chandigarh · (2005) 2 BC 199 : (2005) 1 CivCC 319 : (2005) 125 CompCas 193 : (2004) 4 RCR(Civil) 614
Partnership Act, 1932 — Section 18, 19, 20, 22
High Courts11 Aug 2004
Rakesh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) CrLJ 3344 : (2005) 1 LRC 291 : (2004) 4 RCR(Criminal) 218
High Courts11 Aug 2004
Krishan Lal and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 508 : (2004) 3 CCC 187 : (2004) 3 CCJ 273 : (2004) 4 RCR(Criminal) 496
High Courts11 Aug 2004
Lalit Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 597
High Courts11 Aug 2004
Nar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 375 : (2004) 4 RCR(Criminal) 898
High Courts11 Aug 2004
Kanshi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 3 CCC 204 : (2004) 3 CCJ 306 : (2004) 4 RCR(Criminal) 586
High Courts11 Aug 2004
Kamlesh Kaur Vs Dharam Singh and another
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 256 : (2004) 4 RCR(Criminal) 444
High Courts11 Aug 2004
Ram Jas Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2005) 2 CLR 198