High Courts04 Aug 2004Dismissed
Narender Kumar Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 579
Haryana General Sales Tax Act, 1973 — Section 37(6)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 28 of 69
High Courts04 Aug 2004
Harbans Gir etc. Vs Punjab State
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 239
High Courts04 Aug 2004
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 382
High Courts04 Aug 2004
Naresh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 AICLR 677 : (2004) 3 CCC 140 : (2004) 3 CCJ 266 : (2005) 1 FJCC 31 : (2004) 4 RCR(Criminal) 477
High Courts04 Aug 2004Allowed
Sharomani Gurdwara Parbandhak Committee Vs Ram Sarup
Punjab And Haryana At Chandigarh · (2004) 138 PLR 551 : (2004) 4 RCR(Civil) 541
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts04 Aug 2004
State of Punjab Vs Kushal Singh Pathania
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 498
High Courts04 Aug 2004
Varinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 244
High Courts04 Aug 2004Allowed
Parshotam Kishan Vs Jagdamba Tea Factory and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 647 : (2004) 2 RCR(Rent) 455
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 Aug 2004
Santosh Kumari Vs Didar Singh (Dead) through LRs.
Punjab And Haryana At Chandigarh · (2005) 139 PLR 376 : (2004) 4 RCR(Civil) 685
Evidence Act, 1872 — Section 50
High Courts04 Aug 2004Dismissed
Punjab Wakf Board Vs Dilbagh Singh (Dead) through Lrs
Punjab And Haryana At Chandigarh · (2005) 139 PLR 337 : (2004) 4 RCR(Civil) 667
Administration of Evacuee Property Act, 1950 — Section 11, 27Waqf Act, 1954 — Section 69(2)
High Courts04 Aug 2004Dismissed
Chiranjit Lal Sahni Vs Sudershan Kumari and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 403 : (2004) 4 RCR(Civil) 672
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Aug 2004Dismissed
Gurjeet Singh and Others Vs Dr. Harcharan Singh Sidhi and Another
Punjab And Haryana At Chandigarh · (2004) 08 P&H CK 0001
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A
High Courts03 Aug 2004Allowed
Pactite Packaging (I) Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 11 VST 14
Central Sales Tax Act, 1956 — Section 24, 25
High Courts03 Aug 2004Allowed
Gram Panchayat Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · (2005) 2 CivCC 267 : (2005) 140 PLR 31
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13, 100, 96, 96(1)(2)Limitation Act, 1963 — Section 5Punjab Village Common Lands (Regulation) Act, 1961 — Section 4(3)(1)
High Courts03 Aug 2004Dismissed
Bhag Mal and Others Vs Ram Murti and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 116 : (2004) 4 RCR(Civil) 557
Haryana Ceiling on Land Holdings Act, 1972 — Section 14, 26
High Courts03 Aug 2004
Commissioner of Income Tax Vs Des Raj Chiranji Lal Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2004) 191 CTR 170 : (2005) 273 ITR 273
Income Tax Act, 1961 — Section 41(1)
High Courts03 Aug 2004
Ramesh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 10 CriminalCC 140 : (2004) 3 RCR(Criminal) 823
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts03 Aug 2004
Commissioner of Income Tax Vs S.D. Rice Mills
Punjab And Haryana At Chandigarh · (2004) 192 CTR 24 : (2005) 275 ITR 206
Income Tax Act, 1961 — Section 260A, 271(1), 80I
High Courts03 Aug 2004Dismissed
Dharam Pal Vs Ludhiana Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 30 : (2004) 138 PLR 774
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 66(2)
High Courts02 Aug 2004Allowed
Atul Fasteners Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 7 VST 274
Punjab General Sales Tax (Department and Exemption) Rules, 1991 — Rule 3(2)