High Courts01 Oct 2004Dismissed
Aditya and Company Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2005) 195 CTR 258 : (2005) 279 ITR 47 : (2005) 139 PLR 583
Income Tax Act, 1961 — Section 148
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 14 of 69
High Courts30 Sept 2004Dismissed
Paramjit Singh Vs Balraj Singh and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 851 : (2005) 4 RCR(Civil) 186
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts30 Sept 2004Allowed
Kewal Krishan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 C.C.Cases 192 : (2005) 2 CLR 400 : (2004) 4 RCR(Criminal) 516
Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Sept 2004Dismissed
Sandeep Kumar Vs Oriental Insurance Co. Ltd.
Punjab And Haryana At Chandigarh · (2004) 138 PLR 893
High Courts30 Sept 2004
Bhagat Dharam Chand Prem Sagar Charitable Trust Vs Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2006) 203 CTR 318 : (2005) 274 ITR 443 : (2005) 146 TAXMAN 600
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 148, 80G
High Courts29 Sept 2004Dismissed
Sudarshan Kumar Vs Smt. Narbada Devi and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 849 : (2005) 3 RCR(Civil) 713
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts29 Sept 2004Allowed
Bachan Singh (Dead) through LRs. Vs Labh Singh and Others
Punjab And Haryana At Chandigarh · (2006) 142 PLR 64
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14(1), Order 6 Rule 2Punjab Pre-emption Act, 1913 — Section 15, 15(1), 15(2)
High Courts29 Sept 2004Dismissed
Union of India (UOI) Vs Telu Ram Ram Chander
Punjab And Haryana At Chandigarh · (2004) 138 PLR 812
High Courts29 Sept 2004Dismissed
Gian Chand Vs Prem Chadha and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 612 : (2005) 1 RCR(Rent) 467
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5), 2
High Courts29 Sept 2004Allowed
Jagat Singh (Deceased) Vs Babu Singh and Others
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 789 : (2005) 139 PLR 543 : (2005) 2 RCR(Civil) 268
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts28 Sept 2004Dismissed
Sanjay and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2005) CriLJ 287 : (2005) 1 RCR(Criminal) 15
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397(2)
High Courts28 Sept 2004Dismissed
Gurdip Singh Vs Balwant Singh and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 791 : (2005) 1 RCR(Civil) 369
High Courts28 Sept 2004Allowed
Melo Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 333 : (2004) 4 RCR(Criminal) 899
High Courts27 Sept 2004Dismissed
Hoshiar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 703 : (2005) 1 RCR(Criminal) 22
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Hindu Marriage Act, 1955 — Section 9
High Courts27 Sept 2004Dismissed
Anita Bhatia Vs State Bank of India and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 894
High Courts27 Sept 2004Allowed
Gulab Singh Vs The Maharishi Dayanand University and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 284 : (2005) 139 PLR 440
Maharshi Dayanand University Act, 1975 — Section 9(14)
High Courts25 Sept 2004Allowed
Kasturi Lal (Deceased) through L.Rs. Vs Sadhu Ram and Another
Punjab And Haryana At Chandigarh · (2005) 139 PLR 216
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Sept 2004
Tara Singh Vs Jeoni Kaur
Punjab And Haryana At Chandigarh · (2005) 1 CurLJ 57 : (2005) 2 HLR 374 : (2005) 3 LJR 102 : (2005) 2 Marr.LJ 406 : (2005) 3 RCR(Civil) 181
High Courts25 Sept 2004Allowed
Commissioner of Income Tax Vs Upper India Steel Mfg. and Engg. Co. Ltd.
Punjab And Haryana At Chandigarh · (2004) 192 CTR 385
Income Tax Act, 1961 — Section 115JA, 119(2), 143(1), 207, 208
High Courts25 Sept 2004Dismissed
Jagatpreet Kaur and Others Vs Punjab University and Others
Punjab And Haryana At Chandigarh · (2005) 1 ILR (P&H) 314 : (2004) 138 PLR 896
Constitution of India, 1950 — Article 14, 226, 227