High Courts18 Sept 2004Dismissed
Jagdish Chand Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (2005) 139 PLR 509 : (2005) 1 RCR(Civil) 1 : (2004) 2 RCR(Rent) 647
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2004
1,369 judgments · page 16 of 69
High Courts18 Sept 2004
Suresh Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 2 LJR 730 : (2005) 1 RCR(Civil) 113
High Courts18 Sept 2004
Ramesh Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 496 : (2005) 1 RCR(Criminal) 159
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(1)(d)Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts17 Sept 2004Dismissed
Pan India Network Infravest Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 685 : (2005) 1 RCR(Civil) 118
Constitution of India, 1950 — Article 14, 19(1), 265, 301Haryana General Sales Tax Act, 1973 — Section 2
High Courts17 Sept 2004Dismissed
Daulat Ram Vs Kuldeep Singh Yadav
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 783 : (2005) 139 PLR 496 : (2005) 1 RCR(Rent) 217
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 15(6), 6A
High Courts17 Sept 2004
Commissioner of Income Tax Vs Roadmaster Industries of India (P) Ltd.
Punjab And Haryana At Chandigarh · (2004) 191 CTR 242 : (2004) 271 ITR 247
Income Tax Act, 1961 — Section 139(8), 144B, 144B(1), 144B(2), 144B(4)
High Courts17 Sept 2004
Commissioner of Customs Vs Jyoti Industries Ltd.
Punjab And Haryana At Chandigarh · (2004) 174 ELT 315
Customs Act, 1962 — Section 129B(2)
High Courts17 Sept 2004
Haryana Financial Corporation Vs Dabriwala Steel and Engineering Company
Punjab And Haryana At Chandigarh · (2005) 2 BC 175 : (2005) 139 PLR 91
High Courts17 Sept 2004Allowed
Jai Ram Vs U.H.B.V.N. Ltd. and Another
Punjab And Haryana At Chandigarh · (2004) 138 PLR 895
High Courts17 Sept 2004Dismissed
J.U. Katyal and Another Vs Krishan Kapur and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 558 : (2005) 1 RCR(Civil) 303 : (2005) 1 RCR(Rent) 7
High Courts16 Sept 2004Dismissed
Nachhatar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 11 CriminalCC 61
Criminal Procedure Code, 1973 (CrPC) — Section 161, 215, 221, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 109, 302, 304B, 306, 34
High Courts16 Sept 2004Dismissed
Ranjit Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 09 P&H CK 0123
High Courts16 Sept 2004Allowed
Mahan Singh and Others Vs The Collector and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 660 : (2005) 1 RCR(Civil) 110
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 7
High Courts15 Sept 2004Dismissed
State of Punjab and Another Vs Hans Raj Setia (Deceased) through LRs. and Others
Punjab And Haryana At Chandigarh · (2005) 140 PLR 146
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts15 Sept 2004Dismissed
Lt. Col. S.S. Chahal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 49
Army Act, 1950 — Section 19Army Rules, 1954 — Rule 14Constitution of India, 1950 — Article 20(2)
High Courts15 Sept 2004Dismissed
Harbant Singh Vs Gram Panchayat and Others
Punjab And Haryana At Chandigarh · (2005) 139 PLR 223 : (2004) 4 RCR(Civil) 663
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts15 Sept 2004
Genda Ram (Died) through LRs. Vs Babu Ram and others
Punjab And Haryana At Chandigarh · (2005) 2 CurLJ 308 : (2005) 3 LJR 385 : (2005) 3 RCR(Civil) 593
High Courts15 Sept 2004Dismissed
The Gurdaspur Primary Co-Operative Land Mortgage Bank Ltd. Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 PLR 781 : (2005) 1 RCR(Civil) 27
Constitution of India, 1950 — Article 226
High Courts15 Sept 2004
Punjab Small Industries and Export Corpn. Ltd. Vs Inspecting Assistant Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2004) 192 CTR 396 : (2005) 278 ITR 92
Income Tax Act, 1961 — Section 210(1), 214
High Courts15 Sept 2004Allowed
Hira Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2005) 1 SLJ 194
Industrial Disputes Act, 1947 — Section 33C(2)