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Punjab And Haryana At Chandigarh judgments, 2004

1,369 judgments · page 13 of 69

High Courts06 Oct 2004Allowed

Sarwan Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2005) 140 PLR 433 : (2005) 2 RCR(Civil) 90

Land Acquisition (Amendment) Act, 1984 — Section 23(1A), 23(2), 28Land Acquisition Act, 1894 — Section 18, 4, 54, 6
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High Courts06 Oct 2004Allowed

Bhupinder Kumar Vs Smt. Versha Rani

Punjab And Haryana At Chandigarh · (2005) 140 PLR 199

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 10, 107, 151Criminal Procedure Code, 1973 (CrPC) — Section 107 , 151Hindu Marriage Act, 1955 — Section 13, 9
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High Courts05 Oct 2004Dismissed

Jagmail Singh Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2004) 12 CriminalCC 119 : (2005) 1 RCR(Criminal) 1

Criminal Procedure Code, 1973 (CrPC) — Section 197(1), 362Penal Code, 1860 (IPC) — Section 120B, 418, 420, 465, 466
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High Courts01 Oct 2004Dismissed

National Insurance Company Vs Chand Kaur and Others

Punjab And Haryana At Chandigarh · (2005) 3 ACC 62 : (2006) ACJ 2183 : (2005) 2 CivCC 331 : (2005) 140 PLR 39 : (2005) 1 RCR(Civil) 49

Motor Vehicles Act, 1988 — Section 149(2), 149(7), 163A, 165, 166Limitation Act, 1963 — Section 5
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