High Courts15 Jul 2003Dismissed
Gurcharan Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 349 : (2003) 4 RCR(Civil) 229
Civil Procedure Code, 1908 (CPC) — Section 100
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 38 of 88
High Courts15 Jul 2003
Jiwan Lal Kapoor Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 132 TAXMAN 286
Income Tax Act, 1961 — Section 158BD
High Courts15 Jul 2003Dismissed
Bohar Singh and Another Vs Dalip Kaur and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 882 : (2003) 4 RCR(Civil) 167
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts15 Jul 2003Allowed
Vardhman Special Steels Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 69
Constitution of India, 1950 — Article 226
High Courts14 Jul 2003Allowed
Smt. Baso Devi and Others Vs Chief Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2003) 184 CTR 356 : (2004) 266 ITR 404 : (2003) 133 TAXMAN 36
Income Tax Act, 1961 — Section 119(2), 234A, 234B, 234C
High Courts14 Jul 2003Dismissed
Smt. Santosh Gupta Vs Life Insurance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 557 : (2003) 135 PLR 658 : (2003) 4 RCR(Civil) 417
Legal Services Authorities Act, 1987 — Section 20, 21
High Courts14 Jul 2003Dismissed
East India Cotton Mfg. Co. Limited Vs Haryana Urban Development Authority and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 842 : (2003) 4 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Section 9Haryana Urban Development Authority Act, 1977 — Section 50(2)
High Courts14 Jul 2003Dismissed
Satpal Singh Bhupinder Singh, Contractors Vs Bhakra Beas Management Board
Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 488 : (2004) 136 PLR 474 : (2003) 4 RCR(Civil) 277
Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Section 149
High Courts11 Jul 2003Dismissed
Haryana State Co-operative Supply and Marketing Federation Ltd. Vs National Trading Company and Others
Punjab And Haryana At Chandigarh · (2003) 3 ARBLR 130 : (2004) 1 CivCC 374 : (2004) 136 PLR 151 : (2003) 4 RCR(Civil) 156
Arbitration Act, 1940 — Section 8
High Courts11 Jul 2003Dismissed
Canara Bank Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 147 : (2003) 4 RCR(Civil) 135
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts11 Jul 2003Dismissed
Harcharan Singh Brar Vs Sukhdarshan Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 552 : (2004) 137 PLR 757
Conduct of Elections Rules, 1961 — Rule 94ARepresentation of the People Act, 1951 — Section 123(7), 83(1), 86(5)
High Courts11 Jul 2003Dismissed
State of Haryana Vs Anil Kumar
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 268 : (2004) 136 PLR 69 : (2003) 4 RCR(Criminal) 299
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 375, 376
High Courts11 Jul 2003Allowed
Satnam Singh @ Kala Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 522 : (2003) 3 RCR(Civil) 716
Punjab Panchayati Raj Act, 1994 — Section 113, 208
High Courts11 Jul 2003
Secretary Ministry of Education, Punjab and others Vs Mahant Chatter Muni, Mahant and Administrator Akhara Nirbansar, Amritsar
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 52
High Courts11 Jul 2003
Amar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 3 CCJ 231 : (2004) 3 Cri.CC 222
High Courts11 Jul 2003
Suraj Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 16 : (2004) 1 Cri.CC 433 : (2003) 4 RCR(Criminal) 401
High Courts11 Jul 2003Allowed
Shri Keval Mehra Vs Shri Jai Paul Singh and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 411 : (2004) ACJ 680 : (2003) 135 PLR 714
Motor Vehicles Act, 1988 — Section 166
High Courts11 Jul 2003Dismissed
Banarsi Devi Vs Veera Devi and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 856 : (2003) 4 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Jul 2003Dismissed
Liberty Knitwear (Regd.) and Others Vs Punjab National Bank and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 646 : (2003) 4 RCR(Civil) 536
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 176
High Courts10 Jul 2003Dismissed
Smt. Kasturi Devi and Others Vs Sunder Singh and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 888 : (2003) 4 RCR(Civil) 172
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3