High Courts22 Jul 2003Allowed
Indian Oil Corporation Ltd. Vs Excise and Taxation Officer-cum-Assessing Authority
Punjab And Haryana At Chandigarh · (2006) 143 STC 143
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2003
1,755 judgments · page 36 of 88
High Courts21 Jul 2003
Gurcharan Singh Pherurai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 450 : (2003) 4 RCR(Criminal) 116
High Courts21 Jul 2003Allowed
Mohan Lal Vs Chotti @ Labh Kaur
Punjab And Haryana At Chandigarh · (2004) 1 ACC 281 : (2003) 135 PLR 692
Motor Vehicles Act, 1988 — Section 166
High Courts21 Jul 2003
Suman Vs Gopal
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 82 : (2004) 1 LJR 355 : (2004) 1 Marr.LJ 570 : (2003) 4 RCR(Civil) 26
High Courts18 Jul 2003
Surinder Singh Sibia Vs Indermohan Singh and another
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 608
High Courts18 Jul 2003
Rakesh Kumar and others Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (2004) 2 ICC 574 : (2004) 1 RCR(Civil) 528
High Courts18 Jul 2003
Sweta Estates Pvt. Ltd. and Others Vs Director, Town and Country Planning and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 238 : (2003) 4 RCR(Civil) 335
Haryana Development and Regulation of Urban Areas Act, 1975 — Section 2, 3Haryana Development and Regulation of Urban Areas Rules, 1976 — Rule 11, 14
High Courts17 Jul 2003Dismissed
Anita and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 411 : (2003) 4 RCR(Criminal) 313
Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts17 Jul 2003Dismissed
State of Punjab and Others Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 4 : (2003) 4 RCR(Civil) 209
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts17 Jul 2003Allowed
Nirmal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 677 : (2003) 4 RCR(Criminal) 132
Criminal Procedure Code, 1973 (CrPC) — Section 313, 82, 83Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts17 Jul 2003Dismissed
Municipal Corporation Vs Hindustan Vidyut Products Limited
Punjab And Haryana At Chandigarh · (2004) 136 PLR 358 : (2004) 1 RCR(Civil) 221
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts17 Jul 2003Dismissed
British Motor Car Company Pvt. Ltd. Vs Sewak Sabha Charitable Trust (Regd.)
Punjab And Haryana At Chandigarh · (2003) 135 PLR 195 : (2003) 2 RCR(Rent) 606
Constitution of India, 1950 — Article 14East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts17 Jul 2003Dismissed
Commissioner of C. Ex. Vs D.K. Alloy Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2003) 111 ECR 304 : (2003) 157 ELT 506
Central Excises and Salt Act, 1944 — Section 11A
High Courts17 Jul 2003Dismissed
C.B. Aggarwal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 185 CTR 284 : (2004) 265 ITR 280
Income Tax Act, 1961 — Section 145(2), 260A
High Courts17 Jul 2003Dismissed
Sanjeev Bhagat Vs Sangeeta
Punjab And Haryana At Chandigarh · (2003) 135 PLR 881 : (2003) 4 RCR(Civil) 161
Guardians and Wards Act, 1890 — Section 25
High Courts17 Jul 2003
Commr. of C. Ex. Vs Polyglass Acrylic Mfg. Co. (P) Ltd.
Punjab And Haryana At Chandigarh · (2003) 161 ELT 118
Central Excise Rules, 1944 — Rule 173Q, 9Central Excises and Salt Act, 1944 — Section 14, 35B, 35H
High Courts17 Jul 2003Allowed
Dharambir and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 524 : (2003) 4 RCR(Criminal) 315
Criminal Procedure Code, 1973 (CrPC) — Section 446, 449Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 325
High Courts16 Jul 2003
State of Haryana Vs Dosti
Punjab And Haryana At Chandigarh · (2004) 1 LJR 583 : (2003) 4 RCR(Civil) 809
High Courts16 Jul 2003Allowed
Hanuman Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 596 : (2003) 4 RCR(Criminal) 501
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts16 Jul 2003Dismissed
Narender Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 517 : (2003) 4 RCR(Criminal) 346
Penal Code, 1860 (IPC) — Section 342, 376, 51, 511